High Courts28 May 2010
Dr. Aditya Atreya and Others, Dr. Gopal Maheshwari and Others and Dr. Kamlesh Kr. Shandilya and Others Vs Raj. University of Health Science and Others
Rajasthan High Court · (2010) 05 RAJ CK 0032
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 39 of 68
High Courts28 May 2010
Bharunath @ Bhana Vs State of Rajasthan
Rajasthan High Court · (2011) 5 RCR(Criminal) 644 : (2010) 4 RLW 3323
Penal Code, 1860 (IPC) — Section 379, 407, 420
High Courts28 May 2010Dismissed
Kanoria Chemicals and Industries Ltd. and Another Vs State of Rajasthan
Rajasthan High Court · (2011) 1 RCR(Criminal) 403 : (2011) 1 RCR(Criminal) 403 : (2011) 1 RLW 24
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 173(2), 482Insecticides Act, 1968 — Section 24(4), 29(1)
High Courts28 May 2010
Northern Minerals Ltd. and Others Vs State of Raj. and Another
Rajasthan High Court · (2011) 8 RCR(Criminal) 2895 : (2010) 4 RLW 3294
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 173, 173(2), 482Insecticides Act, 1968 — Section 29
High Courts27 May 2010
P. Paliwal and Others Vs Hindustan Zinc Limited and Others
Rajasthan High Court · (2010) 3 RLW 2156
COMPANIES ACT, 1956 — Section 197A, 617Constitution of India, 1950 — Article 12, 31Metal Corporation (Nationalisation and Miscellaneous Provisions) Act, 1976 — Section 13, 5, 7, 9
High Courts27 May 2010Allowed
Chhagan Lal Vs State of Rajasthan
Rajasthan High Court · (2010) 05 RAJ CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts26 May 2010
Pappu Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2010) 05 RAJ CK 0049
Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 324
High Courts26 May 2010
Nijamuddeen and Others Vs The State of Rajasthan
Rajasthan High Court · (2010) 05 RAJ CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 147, 148, 149, 308, 323
High Courts26 May 2010Allowed
Kajal Raj (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 1 RLW 193
Constitution of India, 1950 — Article 309Rajasthan Women and Child Development (State and Subordinate) Service Rules, 2009 — Rule 1(2)
High Courts25 May 2010
Sardara and Others Vs The State of Rajasthan
Rajasthan High Court · (2010) 05 RAJ CK 0034
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 302, 304, 34, 384, 394
High Courts24 May 2010Dismissed
Navneet Sharma Vs State of Rajasthan
Rajasthan High Court · (2011) 8 RCR(Criminal) 1870 : (2011) 1 RLW 715
Copyright Act, 1957 — Section 63, 65Criminal Procedure Code, 1973 (CrPC) — Section 439(2), 482Drugs and Cosmetics Act, 1940 — Section 13, 13(1), 13(2), 22, 22(3)
High Courts24 May 2010Dismissed
C.P. Joshi Vs Kalyan Singh Chouhan
Rajasthan High Court · (2010) 05 RAJ CK 0007
High Courts21 May 2010Allowed
Rajendra Kr. Mishra and Others Vs State and Others
Rajasthan High Court · (2010) 05 RAJ CK 0033
High Courts21 May 2010
Harsh Vardhan Singh Vs Ranveer Singh and Others
Rajasthan High Court · (2010) 05 RAJ CK 0024
Transfer of Property Act, 1882 — Section 52
High Courts21 May 2010Dismissed
Ram Singh Barwal Vs State of Rajasthan
Rajasthan High Court · (2010) 4 RLW 3398
Constitution of India, 1950 — Article 14, 16Rajasthan Panchayati Raj Prabodhak Service Rules, 2008 — Rule 13, 14, 20, 21, 22
High Courts20 May 2010
Smt. Gopali Sarkar Vs Himanshi and Others
Rajasthan High Court · (2010) 05 RAJ CK 0048
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 9, Order 9 Rule 7
High Courts20 May 2010
In Re: Auto Electrical (India) Ltd.
Rajasthan High Court · (2010) 102 SCL 90
Companies (Court) Rules, 1959 — Rule 109, 148, 167, 180, 181Companies Act, 1956 — Section 444, 454(5), 481, 481(1), 481(2)Penal Code, 1860 (IPC) — Section 380, 457
High Courts20 May 2010Allowed
State of Rajasthan Vs Hari Babu Goyal and Another
Rajasthan High Court · (2011) 3 RLW 2757
Criminal Procedure Code, 1973 (CrPC) — Section 161, 170, 173(2), 173(5), 482
High Courts19 May 2010
Samiri and Others Vs State and Others
Rajasthan High Court · (2010) 3 WLN 38
Land Acquisition Act, 1894 — Section 11, 12
High Courts19 May 2010Allowed
Cosmos Buildwell Pvt. Ltd. Vs Laxman Singh and Others
Rajasthan High Court · (2010) 3 RLW 2761
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1