High Courts07 Jul 2010Dismissed
The Chief Medical and Health Officer and Another Vs Shri Mohan Lal and Another
Rajasthan High Court · (2010) 07 RAJ CK 0007
Industrial Disputes Act, 1947 — Section 25FLimitation Act, 1963 — Section 5
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 38 of 68
High Courts07 Jul 2010Dismissed
Abdul Saleem and Another Vs The Chairman, Rajasthan Wakf Board and Others
Rajasthan High Court · (2010) 07 RAJ CK 0004
Constitution of India, 1950 — Article 225Rajasthan Muslim Wakf Regulations, 1964 — Regulation 21, 25Waqf Act, 1995 — Section 18, 67(4), 67(6), 68
High Courts06 Jul 2010Dismissed
State of Rajasthan Vs Nawab Ali and Others
Rajasthan High Court · AIR 2010 Raj 178
Forest (Conservation) Act, 1980 — Section 2Forest (Conservation) Rules, 2003 — Rule 6, 6(3), 7, 8
High Courts06 Jul 2010Dismissed
Harish Meghwal and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 07 RAJ CK 0042
Constitution of India, 1950 — Article 14
High Courts06 Jul 2010Allowed
Ashok Kumar Gautam Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 134 FLR 659 : (2011) 1 RLW 881
High Courts06 Jul 2010
Ghan Shyam @ Bal Ram Vs State and Others
Rajasthan High Court · (2010) 4 RLW 3055
Penal Code, 1860 (IPC) — Section 302Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 9
High Courts05 Jul 2010Dismissed
Chandaram Bunkar Vs Smt. Ramadevi
Rajasthan High Court · AIR 2010 Raj 176
Family Courts Act, 1984 — Section 19Hindu Adoptions and Maintenance Act, 1956 — Section 25
High Courts05 Jul 2010Dismissed
Arjun Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 07 RAJ CK 0041
High Courts05 Jul 2010Dismissed
The Executive Engineer and Others Vs The Civil Judge, (Jr. Div.) and Judicial Magistrate, First Class and Another
Rajasthan High Court · (2011) 1 CivCC 94 : (2010) 4 RLW 3063
Civil Procedure Code, 1908 (CPC) — Section 89Constitution of India, 1950 — Article 226, 227
High Courts30 Jun 2010Dismissed
Saroop Singh Vs State of Rajasthan
Rajasthan High Court · (2011) 8 RCR(Criminal) 2933 : (2010) 4 RLW 3293
Criminal Procedure Code, 1973 (CrPC) — Section 299
High Courts30 Jun 2010Allowed
Mangla Ram Bishnoi and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 1 RLW 846
Civil Services Examination Rules — Rule 16Constitution of India, 1950 — Article 14, 15, 16, 16(1), 16(4)Rajasthan Police Subordinate Service Rules, 1989 — Rule 11, 11(1), 46
High Courts29 Jun 2010Dismissed
Manoj Kumar Sharma (Prof.) Vs Union of India (UOI) and Others
Rajasthan High Court · (2010) 4 RLW 3363 : (2011) 1 SLR 190
Constitution of India, 1950 — Article 226Rajasthan University Act, 1946 — Section 17, 21, 22, 29, 30Rajasthan University Ordinances, 2009 — Ordinance 376F
High Courts22 Jun 2010Allowed
Mohan Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2010) 06 RAJ CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 34, 341
High Courts11 Jun 2010Dismissed
Banshidhar Parwal Vs Vijay Kumar Alani and Another
Rajasthan High Court · (2010) 3 WLN 36
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts31 May 2010
Central Academy Society Vs Rajasthan Non-Government Educational Institutions Tribunal and Others
Rajasthan High Court · (2010) 3 RLW 2326
Constitution of India, 1950 — Article 29(2), 30(1)Rajasthan Non-Government Educational Institutions Act, 1989 — Section 18
High Courts28 May 2010
Anjna (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 8 RCR(Criminal) 2975 : (2010) 4 RLW 3302
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 437Penal Code, 1860 (IPC) — Section 406, 498A
High Courts28 May 2010Allowed
Mangi Lal Vs State of Rajasthan
Rajasthan High Court · (2010) 05 RAJ CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 364, 365, 379
High Courts28 May 2010Allowed
Gopal Lal Vs State of Rajasthan
Rajasthan High Court · (2010) 05 RAJ CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts28 May 2010
Executive officer, Nagar Palike Mandal Vs State Consumer Disputes Redressal Commission and Others
Rajasthan High Court · (2010) 05 RAJ CK 0050
High Courts28 May 2010
Pushkar Lal Vs State of Rajasthan
Rajasthan High Court · (2010) 3 RLW 2180
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 302, 304, 323, 324, 34