COURT ARCHIVE

Rajasthan High Court judgments, 2010

1,349 judgments · page 36 of 68

High Courts15 Jul 2010

Abid Hussain, Kayum, Irfan and Aalam Vs The State of Rajasthan

Rajasthan High Court · (2010) 07 RAJ CK 0055

Arms Act, 1959 — Section 25, 3, 4Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 323, 341, 342, 365, 379

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High Courts15 Jul 2010

The State Bank of Indore Vs Mr. Prashant and Others

Rajasthan High Court · (2010) 07 RAJ CK 0045

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High Courts15 Jul 2010

Hemraj Vs State of Rajasthan

Rajasthan High Court · (2010) 07 RAJ CK 0029

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 304B, 306, 498A

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High Courts15 Jul 2010

Radhey Shyam Bansal Vs Govind Lal Sharma (since deceased) and Others

Rajasthan High Court · (2011) 2 RCR(Rent) 146 : (2010) 4 RLW 3246

Rajasthan Rent Control Act, 2001 — Section 14, 14(2)

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High Courts15 Jul 2010Allowed

C.K. Singh Vs State of Rajasthan

Rajasthan High Court · (2010) 07 RAJ CK 0018

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 420, 468

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High Courts14 Jul 2010Dismissed

Hari Ram Vs Vishnu Swaroop and Others

Rajasthan High Court · (2010) 07 RAJ CK 0083

Constitution of India, 1950 — Article 227

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High Courts14 Jul 2010Allowed

Ramcharan and Others Vs State of Rajasthan

Rajasthan High Court · (2010) 07 RAJ CK 0051

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 143, 307, 323, 452

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High Courts14 Jul 2010

Sushila Kumari and Others Vs State of Rajasthan

Rajasthan High Court · (2010) 07 RAJ CK 0048

Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Explosives Act, 1884 — Section 4, 5Penal Code, 1860 (IPC) — Section 147, 148, 149, 285, 286

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High Courts14 Jul 2010Allowed

Ramavtar Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 07 RAJ CK 0039

Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 9

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High Courts14 Jul 2010Allowed

National Insurance Co. Ltd. Vs Prateek and Others

Rajasthan High Court · (2011) ACJ 1599 : AIR 2010 Raj 177

Motor Vehicles Act, 1988 — Section 163A

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High Courts13 Jul 2010Dismissed

Sarvan Kumar Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 07 RAJ CK 0076

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High Courts13 Jul 2010Allowed

Badur Ram Khileri and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 07 RAJ CK 0070

Rajasthan Panchayati Raj Act, 1994 — Section 10, 11, 13, 51, 89(8)Rajasthan Panchayati Raj Rules, 1996 — Rule 289(3), 336(26)

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High Courts13 Jul 2010Dismissed

Om Prakash Vs The State of Rajasthan The State of Rajasthan Vs Omprakash and Another

Rajasthan High Court · (2010) CriLJ 4195 : (2011) 7 RCR(Criminal) 1996 : (2011) 1 RLW 109

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 323, 325, 34

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High Courts13 Jul 2010

Shish Ram Vs Union of India (UOI) and Others

Rajasthan High Court · (2011) 1 RLW 314

Central Reserve Police Force Act, 1949 — Section 10, 11, 11(1), 11(3), 12Central Reserve Police Force Rules, 1955 — Rule 27

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High Courts13 Jul 2010Dismissed

Lokendra Singh Vs Badrilal and Another

Rajasthan High Court · (2010) 07 RAJ CK 0040

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High Courts12 Jul 2010Allowed

Justin Boniface Vs State of Rajasthan and Another

Rajasthan High Court · (2011) CriLJ 764

Criminal Procedure Code, 1973 (CrPC) — Section 70(2), 71Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts12 Jul 2010Dismissed

Ajay Singh Vs District Collector and Others

Rajasthan High Court · (2010) 4 RLW 3755

Land Acquisition Act, 1894 — Section 17, 4(1), 5A, 6

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High Courts12 Jul 2010Dismissed

Nawal Singh @ Nol Singh Vs State of Rajasthan

Rajasthan High Court · (2010) 07 RAJ CK 0064

Criminal Procedure Code, 1973 (CrPC) — Section 313, 329Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 364, 448, 84

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High Courts12 Jul 2010Dismissed

Dori Lal and Another Vs State of Rajasthan and Another

Rajasthan High Court · (2010) 07 RAJ CK 0062

Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 405, 406, 498A, 504

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High Courts12 Jul 2010

Nasaru and Another Vs State of Rajasthan

Rajasthan High Court · (2010) CriLJ 4016 : (2011) 6 RCR(Criminal) 227 : (2011) 1 RLW 51

Criminal Procedure Code, 1973 (CrPC) — Section 157(1), 313Penal Code, 1860 (IPC) — Section 302, 325, 34

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