High Courts20 Jul 2010
Bhadar Mal @ Bhadur @ Bahadur Vs State of Rajasthan
Rajasthan High Court · (2010) 07 RAJ CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 380, 457
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 35 of 68
High Courts19 Jul 2010Allowed
United India Insurance Co. Vs Smt. Yashodhara and Others
Rajasthan High Court · AIR 2010 Raj 181 : (2010) 4 RLW 3480 : (2011) 1 TAC 172
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 123, 192
High Courts19 Jul 2010Dismissed
Balaji and Others Vs Civil Judge (Junior Division) and Others
Rajasthan High Court · (2010) 07 RAJ CK 0086
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1(3)
High Courts19 Jul 2010
Ram Sahay Verma and Others Vs State and Others
Rajasthan High Court · (2010) 07 RAJ CK 0072
High Courts19 Jul 2010
Koshal Kr. Joiya Vs State and Others
Rajasthan High Court · (2010) 07 RAJ CK 0059
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13(5)
High Courts19 Jul 2010Allowed
Umesh alias Banti Vs State of Rajasthan
Rajasthan High Court · (2010) 1 Crimes 713
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts19 Jul 2010Dismissed
Hazari Lal Vs A.D.J. and Others
Rajasthan High Court · (2010) 07 RAJ CK 0017
High Courts18 Jul 2010
State of Rajasthan Vs Manoj Yadav
Rajasthan High Court · (2012) 1 RLW 680
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 201, 302, 303, 34, 363
High Courts16 Jul 2010Dismissed
Smt. Yogeshwari Kumari and Others Vs Lake Shore Palace Hotels Pvt. Ltd. and Others Arvind Singh Mewar and Lake Sore Palace Hotels Pvt. Ltd. and Others Vs Smt. Yogeshwari Kumari and Others
Rajasthan High Court · (2011) 101 CLA 198 : (2011) 161 CompCas 579 : (2011) 2 CompLJ 587
COMPANIES ACT, 1956 — Section 397, 398, 402
High Courts16 Jul 2010
Parshuram Vs State of Raj. and Others
Rajasthan High Court · (2010) 07 RAJ CK 0080
Civil Services (Classification, Control and Appeal) Rules — Rule 14
High Courts16 Jul 2010Allowed
Gopal Giri Vs Abdul Mazid and Others
Rajasthan High Court · (2010) 07 RAJ CK 0075
Motor Vehicles Act, 1988 — Section 147
High Courts16 Jul 2010Dismissed
Radhey Shyam Sharma and Others Vs Additional Civil Judge (Jr. Division) and Others
Rajasthan High Court · (2010) 07 RAJ CK 0061
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts16 Jul 2010
Ganpat Lal Vs State of Raj. and Others
Rajasthan High Court · (2010) 07 RAJ CK 0052
Civil Services (Classification, Control and Appeal) Rules — Rule 14
High Courts16 Jul 2010
Shyam Singh Vs State of Raj. and Others
Rajasthan High Court · (2010) 07 RAJ CK 0046
Civil Services (Classification, Control and Appeal) Rules — Rule 14
High Courts16 Jul 2010
Ramveer Vs state of Rajasthan
Rajasthan High Court · (2010) 07 RAJ CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 379, 411, 420, 467
High Courts16 Jul 2010
Bachchu Ram Sharma Vs State and Others
Rajasthan High Court · (2010) 07 RAJ CK 0031
Constitution of India, 1950 — Article 14Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13(5)
High Courts16 Jul 2010
Vijay Kumar Vs State of Raj. and Others
Rajasthan High Court · (2010) 07 RAJ CK 0003
Civil Services (Classification, Control and Appeal) Rules — Rule 14
High Courts15 Jul 2010Dismissed
Raja Ram Vs Rajendra and Others
Rajasthan High Court · (2011) 1 TAC 160
Motor Vehicles Act, 1988 — Section 14, 15, 15(1), 19, 20
High Courts15 Jul 2010
Manoj Kumar Vs State of Rajasthan
Rajasthan High Court · (2010) 07 RAJ CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 439Rajasthan Excise Act, 1950 — Section 19, 54, 54A, 58A(F)
High Courts15 Jul 2010
Hirendra Vs State of Rajasthan
Rajasthan High Court · (2010) 07 RAJ CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 8