High Courts03 Aug 2010
Nand Kishore Vs Sushma
Rajasthan High Court · (2010) 08 RAJ CK 0071
Hindu Marriage Act, 1955 — Section 12, 24Protection of Women From Domestic Violence Act, 2005 — Section 24, 9
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 33 of 68
High Courts02 Aug 2010
Arshad Ali and Another Vs Union of India (UOI) and Others
Rajasthan High Court · (2010) 08 RAJ CK 0146
Constitution of India, 1950 — Article 226
High Courts02 Aug 2010Dismissed
Mohit Dwivedi and Another Vs R.P.S.C. and Another
Rajasthan High Court · (2010) 08 RAJ CK 0103
High Courts30 Jul 2010Dismissed
Deendayal Khatri Vs Rajendra Bhandari and Another
Rajasthan High Court · (2010) 07 RAJ CK 0088
Rajasthan Rent Control Act, 2001 — Section 21
High Courts30 Jul 2010Allowed
Smt. Pooja Suman Beniwal Vs Vijay Kumar Beniwal
Rajasthan High Court · (2010) 07 RAJ CK 0035
Hindu Marriage Act, 1955 — Section 13BLimitation Act, 1963 — Section 5
High Courts29 Jul 2010Allowed
Manohar Ram Vs State and Others
Rajasthan High Court · (2010) 07 RAJ CK 0093
Opium Act, 1878 — Section 4, 9
High Courts29 Jul 2010
Smt. Lila Devi and Others Vs Bobby @ Balwinder Singh and Others Roop Chand Vs Smt. Leela Devi and Others
Rajasthan High Court · (2010) 07 RAJ CK 0092
Motor Vehicles Act, 1988 — Section 147
High Courts29 Jul 2010Dismissed
LRs of Bapu Lal Vs LRs of Fida Hussain and Others
Rajasthan High Court · (2010) 07 RAJ CK 0091
High Courts29 Jul 2010Dismissed
Gurumukh Vs Chaina Ram
Rajasthan High Court · (2010) 07 RAJ CK 0090
Civil Procedure Code, 1908 (CPC) — Section 100, 13(1), 19A
High Courts28 Jul 2010Allowed
Ranjeet Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 3 RCR(Criminal) 569
Criminal Procedure Code, 1973 (CrPC) — Section 427, 428Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts28 Jul 2010
Sandeep and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 07 RAJ CK 0094
Constitution of India, 1950 — Article 226
High Courts28 Jul 2010Dismissed
Dharmendra Vs Shankarlal and Others
Rajasthan High Court · (2010) 4 RLW 3530
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1), 107
High Courts28 Jul 2010Dismissed
Ishrat Javed Vs Abdul Salim and Another
Rajasthan High Court · (2010) 4 RLW 3543
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts28 Jul 2010
Shahidul Haq Chisti Vs Smt. Rana Nahid @ Reshma @ Sana and Another
Rajasthan High Court · (2011) 2 DMC 39 : (2011) 3 RCR(Civil) 487 : (2011) 3 RCR(Civil) 487 : (2011) 3 RCR(Criminal) 121 : (2011) 3 RCR(Criminal) 121 : (2011) 2 RLW 1187
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125, 126, 126(1), 488Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 3, 3(1), 3(2), 3(3)
High Courts27 Jul 2010Allowed
Mahesh Saini Vs C.B.I.
Rajasthan High Court · (2010) 07 RAJ CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 8
High Courts27 Jul 2010Allowed
Umrao Vs State of Rajasthan
Rajasthan High Court · (2010) CriLJ 4484 : (2011) 1 RLW 91
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 42, 50, 8
High Courts27 Jul 2010Dismissed
Amar Singh Vs Ramlal and others
Rajasthan High Court · (2011) ACJ 2301
Motor Vehicles Act, 1988 — Section 166, 173
High Courts27 Jul 2010Allowed
Rajesh Kumar Bhojnagarwala and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 6 RCR(Civil) 640 : (2011) 1 RLW 763
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226, 226(3)
High Courts27 Jul 2010Allowed
Praveen Kumar Vs C.B.I.
Rajasthan High Court · (2010) 07 RAJ CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 8