High Courts06 Aug 2010
Devendra Singh Nirwan Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0114
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 31 of 68
High Courts06 Aug 2010
Mohd. Faheem Khan Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0097
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13(5)
High Courts06 Aug 2010
Ganga Ram and Another Vs State of Rajasthan Hanuman Ram Vs Ramchandra and Another
Rajasthan High Court · (2010) 4 RLW 3382
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302, 323, 325, 34, 341
High Courts06 Aug 2010
Smt. Narbada Devi Sharma and Another Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0051
High Courts06 Aug 2010
Dharam Singh Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0050
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13(5)
High Courts06 Aug 2010
Pooran Chand and Others Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0032
High Courts06 Aug 2010Dismissed
Vimlesh Kanwar (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 7 RCR(Criminal) 773 : (2011) 2 RLW 1702
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 323, 341, 366, 379, 511
High Courts06 Aug 2010Dismissed
Ravikant Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 6 RCR(Civil) 2784 : (2011) 2 RLW 1704
Constitution of India, 1950 — Article 226Rajasthan Municipalities Act, 2009 — Section 24
High Courts06 Aug 2010Allowed
Om Prakash Vaishnav and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 08 RAJ CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts05 Aug 2010Dismissed
Fazalur Rehman Vs Abdul Salam Gauri and Another
Rajasthan High Court · (2010) 08 RAJ CK 0161
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 39, 4
High Courts05 Aug 2010Dismissed
Balveer Singh Vs State of Rajasthan
Rajasthan High Court · (2010) 08 RAJ CK 0136
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 25, 37, 42, 50
High Courts05 Aug 2010Dismissed
Raju Singh and Another, Kailash Chand and Khem Singh Vs State
Rajasthan High Court · (2011) CriLJ 618 : (2011) 8 RCR(Criminal) 517 : (2011) 2 RLW 1039 : (2011) 1 RLW 1039
Criminal Procedure Code, 1973 (CrPC) — Section 176, 313, 428Evidence Act, 1872 — Section 106, 6Penal Code, 1860 (IPC) — Section 201, 302, 331, 34, 342
High Courts05 Aug 2010Dismissed
K.L. Bairawa Vs Additional District and Sessions Judge (Fast Track) and Others
Rajasthan High Court · (2010) 08 RAJ CK 0101
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 16
High Courts05 Aug 2010Dismissed
Smt. Saroj Devi Vs Assistant Mining Engineer (Recovery) and Another
Rajasthan High Court · (2010) 08 RAJ CK 0094
High Courts05 Aug 2010Allowed
Mahendra Singh and Others Vs State of Raj. and Others
Rajasthan High Court · (2010) 4 RLW 3197
Constitution of India, 1950 — Article 14, 16, 311
High Courts05 Aug 2010Allowed
Anand @ Pintu and Another Vs State of Rajasthan
Rajasthan High Court · (2010) 4 RLW 3212
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts05 Aug 2010Dismissed
Rinku Vs State of Rajasthan
Rajasthan High Court · (2010) 08 RAJ CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 25, 37, 42, 50
High Courts05 Aug 2010Allowed
Harbhajan Singh and Another Vs L.Rs. of Gardhara Singh
Rajasthan High Court · AIR 2010 Raj 170 : (2010) 4 CivCC 685 : (2010) 4 RLW 3473
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 5 Rule 28, Order 9 Rule 13
High Courts04 Aug 2010
Damodar Prasad Vs The State of Rajasthan
Rajasthan High Court · (2010) 08 RAJ CK 0159
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 379
High Courts04 Aug 2010
Nand Kishor Vs The State of Rajasthan
Rajasthan High Court · (2010) 08 RAJ CK 0158
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 21, 8