High Courts11 Aug 2010
Smt. Manju Lata Verma and Another Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0062
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 29 of 68
High Courts11 Aug 2010Allowed
Navin Sharma Vs State of Rajasthan
Rajasthan High Court · (2010) 08 RAJ CK 0048
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 120B, 366(A), 376(2)(G)
High Courts11 Aug 2010Allowed
Rakesh Vs State of Rajasthan
Rajasthan High Court · (2010) 08 RAJ CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Aug 2010Allowed
Mahendra Singh Vs The State of Rajasthan
Rajasthan High Court · (2013) 1 WLN 615
High Courts11 Aug 2010Allowed
Rahul @ Lallu Ram Vs State of Rajasthan
Rajasthan High Court · (2010) 08 RAJ CK 0017
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 363, 376
High Courts11 Aug 2010
Nutan Yadav and Others Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0015
High Courts10 Aug 2010Dismissed
Smt. Suman Gupta Vs Narendra Kumar Sharma and Another
Rajasthan High Court · (2010) 08 RAJ CK 0170
Evidence Act, 1872 — Section 45Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Aug 2010Allowed
Chhagandas Vs Heemaram and Others
Rajasthan High Court · (2010) 08 RAJ CK 0141
Rajasthan Tenancy Act, 1955 — Section 225, 251
High Courts10 Aug 2010Dismissed
Gram Panchayat Vs Janki Das and Others
Rajasthan High Court · (2010) 08 RAJ CK 0140
High Courts10 Aug 2010
Narayan Singh Vs State
Rajasthan High Court · (2010) 08 RAJ CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 143, 323, 325, 452Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts10 Aug 2010Allowed
Manendra Singh Vs State of Rajasthan
Rajasthan High Court · (2010) 08 RAJ CK 0111
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 304B
High Courts10 Aug 2010Allowed
Sachin Vs State of Rajasthan
Rajasthan High Court · (2010) 08 RAJ CK 0105
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 8
High Courts10 Aug 2010Dismissed
Arun Kumar Gupta Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 08 RAJ CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 204Negotiable Instruments Act, 1881 (NI) — Section 138, 145(1)
High Courts10 Aug 2010Allowed
Azadar and Another Vs C.B.I.
Rajasthan High Court · (2011) 5 RCR(Criminal) 644 : (2011) 2 RLW 1660
Penal Code, 1860 (IPC) — Section 120B, 304B, 489B, 498A
High Courts10 Aug 2010Dismissed
Prem Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 08 RAJ CK 0018
High Courts10 Aug 2010Partly Allowed
Harju (Smt.) and Others Vs Mahadev and Another
Rajasthan High Court · (2011) 2 RLW 1227
Motor Vehicles Act, 1988 — Section 173
High Courts09 Aug 2010
Madan Mohan Sharma Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0174
High Courts09 Aug 2010
Mukesh Sharma and Others Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0173
High Courts09 Aug 2010Dismissed
Commissioner of Income Tax Vs Krishi Upaj Mandi Samiti
Rajasthan High Court · (2010) 08 RAJ CK 0169
Income Tax Act, 1961 — Section 260A