High Courts18 Aug 2010Dismissed
CIT Vs Chandra Prakash Rana
Rajasthan High Court · (2010) 08 RAJ CK 0147
Income Tax Act, 1961 — Section 260A, 68
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 27 of 68
High Courts18 Aug 2010Dismissed
The Union of India (UOI) Vs Ram Prasad and Others
Rajasthan High Court · (2010) 08 RAJ CK 0090
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts18 Aug 2010Dismissed
Shaukat Hussain and Another Vs The District Judge and Others
Rajasthan High Court · (2010) 4 RLW 3006
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3), 19A
High Courts18 Aug 2010Allowed
Shankar Lal and Another Vs State
Rajasthan High Court · (2011) 7 RCR(Criminal) 692 : (2010) 4 RLW 3687
Criminal Procedure Code, 1973 (CrPC) — Section 23, 313Penal Code, 1860 (IPC) — Section 341, 342, 376, 376(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 2(1), 3(2)
High Courts17 Aug 2010Allowed
Bhanwar Singh Vs Government of India and another
Rajasthan High Court · (2010) 08 RAJ CK 0194
Industrial Disputes Act, 1947 — Section 12(5)
High Courts17 Aug 2010
Kalu @ Deva and Another Vs State of Rajasthan
Rajasthan High Court · (2010) 4 RLW 3358
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 304(2)
High Courts16 Aug 2010Dismissed
Nemichand Vs State of Rajasthan
Rajasthan High Court · (2010) 4 Crimes 63 : (2011) 7 RCR(Criminal) 624 : (2010) 4 RLW 3626
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Penal Code, 1860 (IPC) — Section 304Rajasthan Excise Act, 1950 — Section 19, 54
High Courts16 Aug 2010Dismissed
State of Rajasthan Vs Ashok Kumar Saxena
Rajasthan High Court · (2012) 1 RLW 101
Rajasthan High Court Ordinance, 1949 — Section 18
High Courts16 Aug 2010Dismissed
Anil Vs Smt. Madhubala and Another
Rajasthan High Court · (2010) 08 RAJ CK 0167
Hindu Marriage Act, 1955 — Section 24, 26
High Courts16 Aug 2010
Mukesh Yogi Vs State of Rajasthan
Rajasthan High Court · (2010) 08 RAJ CK 0165
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Penal Code, 1860 (IPC) — Section 34, 392
High Courts16 Aug 2010Allowed
Shanker Ram and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2011) CriLJ 472 : (2011) 8 RCR(Criminal) 164 : (2011) 1 RLW 1
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 190(1), 208, 209Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts16 Aug 2010Dismissed
Harnam Singh Vs Balu Singh and Others
Rajasthan High Court · (2010) 08 RAJ CK 0152
Evidence Act, 1872 — Section 90
High Courts16 Aug 2010Dismissed
Anil Kumar Vs Smt. Lata and Another
Rajasthan High Court · (2010) 08 RAJ CK 0151
Hindu Marriage Act, 1955 — Section 24
High Courts16 Aug 2010
Ashok Kumar Sabbarwal Vs State of Rajasthan
Rajasthan High Court · (2010) 08 RAJ CK 0149
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420, 427, 447, 448
High Courts16 Aug 2010
Shiv Narayan Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 08 RAJ CK 0108
High Courts16 Aug 2010
Asru and Others Vs State of Rajasthan
Rajasthan High Court · (2010) 08 RAJ CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 143, 307, 323, 336, 452
High Courts16 Aug 2010Dismissed
Jagdish Vs Ramsahay and Others
Rajasthan High Court · (2010) 08 RAJ CK 0022
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Aug 2010Dismissed
CIT Vs Sunil Kumar Bhadoria
Rajasthan High Court · (2010) 08 RAJ CK 0019
Income Tax Act, 1961 — Section 132A, 260A, 69A
High Courts13 Aug 2010
State of Rajasthan Vs Banti @ Mohd. Hassan and Another
Rajasthan High Court · (2011) 2 RLW 1215
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
High Courts13 Aug 2010
Rajveer Lamba and Others Vs State and Others
Rajasthan High Court · (2010) 08 RAJ CK 0177