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Rajasthan High Court judgments, 2010

1,349 judgments · page 25 of 68

High Courts25 Aug 2010Dismissed

State of Rajasthan Vs Badur Ram Khilerai and Others

Rajasthan High Court · (2010) 4 RLW 3708

Constitution of India, 1950 — Article 243GRajasthan Panchayati Raj Act, 1994 — Section 10, 10(1), 2(2), 89, 89(1)Rajasthan Panchayati Raj Rules, 1996 — Rule 289, 289(3), 290, 336(26)
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High Courts25 Aug 2010Allowed

Mooli Devi Choudhary and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 4 RLW 3714

Constitution of India, 1950 — Article 12, 14, 15(3), 21, 21ARajasthan (Regulation of Appointments to Public Services and Rationalisation of Staff) Act, 1999 — Section 10, 2, 29, 4, 6Rajasthan High Court of Judicature Rules, 1952 — Rule 277A, 375, 375(4)
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High Courts25 Aug 2010Allowed

Bhawan Lal Tated Vs State and Others

Rajasthan High Court · (2010) 08 RAJ CK 0046

Constitution of India, 1950 — Article 14, 16Rajasthan Agricultural Produce Marketing Committee Service (Pension) Rules, 1995 — Rule 10(2)
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High Courts25 Aug 2010

Vinod Kumar Vs State of Rajasthan

Rajasthan High Court · (2011) 1 RLW 835

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 304
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