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Rajasthan High Court judgments, 2010

1,349 judgments · page 23 of 68

High Courts03 Sept 2010Allowed

Pratap Singh Vs State of Rajasthan

Rajasthan High Court · (2011) 8 RCR(Criminal) 145 : (2011) 1 RLW 258 : (2010) 4 RLW 3557

Criminal Procedure Code, 1973 (CrPC) — Section 102, 173(8), 313Evidence Act, 1872 — Section 106, 114, 27Penal Code, 1860 (IPC) — Section 201, 302, 394, 411
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High Courts01 Sept 2010Allowed

State of Rajasthan Vs Shiv Singh

Rajasthan High Court · (2011) 7 RCR(Criminal) 1598 : (2011) 2 RLW 1328

Criminal Procedure Code, 1973 (CrPC) — Section 148, 164, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
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High Courts31 Aug 2010Dismissed

Narayan Vs State of Rajasthan

Rajasthan High Court · (2010) 08 RAJ CK 0016

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 302
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High Courts30 Aug 2010

Khemraj Vs State of Rajasthan

Rajasthan High Court · (2010) 08 RAJ CK 0054

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 8
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