High Courts13 Sept 2010Allowed
Deepu and Others Vs State of Rajasthan
Rajasthan High Court · (2010) 09 RAJ CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 143, 323, 327, 341
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 22 of 68
High Courts13 Sept 2010
Smt. Sandhya Sharma Vs State of Rajasthan
Rajasthan High Court · (2010) 09 RAJ CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 438Penal Code, 1860 (IPC) — Section 109, 406, 420
High Courts13 Sept 2010Allowed
Smt. Pratiksha Sharma Vs State of Rajasthan
Rajasthan High Court · (2010) 09 RAJ CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 438Penal Code, 1860 (IPC) — Section 109, 120B, 406, 420
High Courts13 Sept 2010
Ajeet and Others Vs State of Rajasthan
Rajasthan High Court · (2010) 4 RLW 3574
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(5)
High Courts09 Sept 2010Allowed
Deputy Conservator of Forest, Social Forestry Vs Mangi Lal and Others
Rajasthan High Court · (2010) 09 RAJ CK 0069
Constitution of India, 1950 — Article 227Industrial Disputes (Central) Rules, 1957 — Rule 22, 24Industrial Disputes Act, 1947 — Section 11, 17A, 25F
High Courts09 Sept 2010Allowed
Subham Joshi (Dr.) Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 2 RLW 1718
High Courts09 Sept 2010
Official Liquidator of Universal Computers Ltd. (In Liquidation) Vs Rakesh Agarwal
Rajasthan High Court · (2011) 106 SCL 613
Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 454(5), 481, 543
High Courts08 Sept 2010Allowed
Mohammed Yunus Khan Vs The State of Rajasthan
Rajasthan High Court · (2010) 09 RAJ CK 0066
Penal Code, 1860 (IPC) — Section 411
High Courts08 Sept 2010Dismissed
Leela Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 2 WLN 144
High Courts08 Sept 2010Dismissed
Suresh Kumar and Another Vs The State of Rajasthan and Others
Rajasthan High Court · (2010) 09 RAJ CK 0048
High Courts08 Sept 2010Dismissed
State of Rajasthan and Others Vs Raju Meena and Others
Rajasthan High Court · (2010) 09 RAJ CK 0007
Constitution of India, 1950 — Article 226(3)
High Courts08 Sept 2010Allowed
Krishi Upaj Mandi Samiti Vs Bangali Mal Sharma and Another
Rajasthan High Court · (2011) 3 LLJ 230 : (2011) 2 RLW 1641
Industrial Disputes Act, 1947 — Section 17(B)
High Courts07 Sept 2010Allowed
Jagdish Prasad Vs The Civil Judge, (Sr. Div.) and Others
Rajasthan High Court · (2010) 09 RAJ CK 0065
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14(3)
High Courts07 Sept 2010
Bhur Singh Bhati Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 09 RAJ CK 0008
High Courts06 Sept 2010
Girdhar Gopal Sharma Vs Chairman, Bar Council of Rajasthan
Rajasthan High Court · (2011) 6 RCR(Civil) 2649 : (2011) 2 RLW 1662
Constitution of India, 1950 — Article 226, 227
High Courts06 Sept 2010Allowed
R.K. Yadav Vs Additional District Judge (Fast Track) No. 2, District and Sessions Court and Others
Rajasthan High Court · (2010) 09 RAJ CK 0047
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts06 Sept 2010Dismissed
Smt. Sheela Tulsyani and Another Vs Major Hemant Singh Jamwal
Rajasthan High Court · (2010) 09 RAJ CK 0046
Rajasthan Stamp Act, 1998 — Section 39, 40Registration Act, 1908 — Section 49Specific Relief Act, 1963 — Section 14, 20
High Courts06 Sept 2010Dismissed
Gopal Singh Vs Civil Judge (Jr. Division) and Others
Rajasthan High Court · AIR 2011 Raj 14 : (2011) 1 RLW 134
Limitation Act, 1963 — Section 5Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 13(1), 13(3), 13(4), 13(5)
High Courts03 Sept 2010Dismissed
Sri Ganganagar District Cricket Association and Another Vs Rajasthan Cricket Association and Another
Rajasthan High Court · (2011) 1 RLW 340
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 12, 226, 227
High Courts03 Sept 2010Dismissed
Jaswant Singh Gurjar Vs Hon'ble Speaker, Rajasthan Vidhansabha
Rajasthan High Court · AIR 2011 Raj 1
Constitution of India, 1950 — Article 122, 191, 212, 226, 227