High Courts28 Sept 2010Allowed

Ramswaroop Vs State of Rajasthan

Rajasthan High Court · (2011) 2 RLW 1398

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Prevention of Damage to Public Property Act, 1984 — Section 3
High Courts27 Sept 2010

Harish Vs State of Rajasthan

Rajasthan High Court · (2011) 3 RLW 1914

Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53
High Courts27 Sept 2010Dismissed

Rajesh Meghwal Vs Sharda

Rajasthan High Court · AIR 2011 Raj 62 : (2011) 2 CivCC 212 : (2011) 2 DMC 471 : (2011) 3 RCR(Civil) 477 : (2011) 3 RCR(Civil) 477 : (2010) 4 RLW 3660

Hindu Marriage Act, 1955 — Section 28, 9Penal Code, 1860 (IPC) — Section 406, 498A
High Courts27 Sept 2010Allowed

Chittar Lal Vs State of Rajasthan

Rajasthan High Court · (2011) 1 RCR(Criminal) 579 : (2011) 1 RCR(Criminal) 579 : (2011) 1 RLW 280

Criminal Procedure Code, 1973 (CrPC) — Section 428, 443APenal Code, 1860 (IPC) — Section 24, 302