High Courts04 Oct 2010Dismissed
State of Raj. Vs Shyam Sunder and Others
Rajasthan High Court · (2010) 10 RAJ CK 0037
Penal Code, 1860 (IPC) — Section 201, 302, 34
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 19 of 68
High Courts04 Oct 2010Allowed
Gulab Chand Mittal Vs The Bar Council of India and Another
Rajasthan High Court · (2010) 4 RLW 3654
Advocates Act, 1961 — Section 24A, 26(2)
High Courts04 Oct 2010
Nirbhay Singh Vs Sanjay Singh and Others
Rajasthan High Court · (2010) 10 RAJ CK 0021
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 11Rajasthan Panchayati Raj (Election) Rules, 1996 — Rule 80Rajasthan Panchayati Raj Act, 1994 — Section 43
High Courts04 Oct 2010Dismissed
State of Rajasthan and Another Vs Rama Kant Vijay
Rajasthan High Court · (2011) 2 RLW 1734
Constitution of India, 1950 — Article 14, 16Limitation Act, 1963 — Section 5Rajasthan Engineering Subordinate Service (B and R Branch) Rules, 1973 — Rule 6
High Courts04 Oct 2010
Surendra Yadav and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 2 RLW 1498
Penal Code, 1860 (IPC) — Section 147, 323, 341
High Courts01 Oct 2010Dismissed
Axis Land Developers Pvt. Ltd. Vs District Collector and Others
Rajasthan High Court · (2010) 10 RAJ CK 0064
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2
High Courts01 Oct 2010Dismissed
Madan Parnami Vs Rajasthan State Electricity Board
Rajasthan High Court · (2010) 10 RAJ CK 0059
High Courts30 Sept 2010
IFCI Ltd. Vs Official Liquidator
Rajasthan High Court · (2011) 106 SCL 477
Companies Act, 1956 — Section 446, 529, 529ASecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(13), 13(2), 13(4)
High Courts30 Sept 2010Dismissed
Reckiti Benckiser (India) Ltd. Vs The Commissioner of Commercial Taxes and Others
Rajasthan High Court · (2011) 2 RLW 1248
Constitution of India, 1950 — Article 19(1), 226, 227Industrial Disputes Act, 1947 — Section 25O, 25RRajasthan Value Added Tax Act, 2003 — Section 38(4), 82, 82(3), 83, 84
High Courts30 Sept 2010
Narendra Kumar and Others Vs R.F.C. and Another
Rajasthan High Court · (2011) 2 BC 274 : (2011) 2 RLW 1738
State Financial Corporations Act, 1951 — Section 31, 31(1), 32
High Courts30 Sept 2010Allowed
Dinesh Kumar Sharma Vs Chambal Ghati Vidyapeeth Society and Others
Rajasthan High Court · (2010) 09 RAJ CK 0038
Rajasthan Non-Government Educational Institutions Act, 1989 — Section 2(p)
High Courts30 Sept 2010Dismissed
Dhan Raj Vs L.Rs. of Nemichand
Rajasthan High Court · (2010) 09 RAJ CK 0028
High Courts30 Sept 2010
Ram Kunwar Vs State of Rajasthan
Rajasthan High Court · (2011) 2 RLW 1253
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482General (Civil) Rules, 1986 — Rule 181Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 476
High Courts29 Sept 2010Dismissed
CIT Vs Samurai Software (P) Ltd.
Rajasthan High Court · (2010) 09 RAJ CK 0079
Income Tax Act, 1961 — Section 156, 220, 220(2)
High Courts29 Sept 2010Allowed
Khursheed Ahmed Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 4 RLW 3610
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16, 16(7), 16(8), 16(9), 30
High Courts29 Sept 2010Allowed
Hukam Singh Vs Rakesh Kumar and Others
Rajasthan High Court · (2010) 09 RAJ CK 0061
Motor Vehicles Act, 1988 — Section 140, 166
High Courts29 Sept 2010Dismissed
Pawan Kumar Pareek Vs Income Tax Officer and Another
Rajasthan High Court · (2010) 09 RAJ CK 0058
Income Tax Act, 1961 — Section 139(1), 139(4), 139(5), 142(1), 142(2A)
High Courts29 Sept 2010Dismissed
United India Insurance Company Ltd. Vs Smt. Chhoti Devi and Others
Rajasthan High Court · (2010) 09 RAJ CK 0039
Employees Compensation Act, 1923 — Section 3, 30, 4A, 4A(3)Motor Vehicles Act, 1988 — Section 147
High Courts29 Sept 2010Dismissed
The Rajasthan Co-operative Dairy Federation and Others Vs Inder Singh
Rajasthan High Court · (2010) 09 RAJ CK 0037
High Courts29 Sept 2010Dismissed
Sarpanch, Gram Panchayat Vs Moola Ram and Others
Rajasthan High Court · (2010) 09 RAJ CK 0036
Industrial Disputes Act, 1947 — Section 17ARajasthan Industrial Disputes Rules, 1958 — Rule 22A