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Rajasthan High Court judgments, 2010

1,349 judgments · page 17 of 68

High Courts21 Oct 2010Allowed

Rajesh Singh and Others Vs State of Rajasthan

Rajasthan High Court · (2011) 2 RLW 970 : (2011) 1 RLW 970

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 147, 148, 149, 283, 323Prevention of Damage to Public Property Act, 1984 — Section 3
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High Courts20 Oct 2010Dismissed

Geeta Devi Vs JDA and Others

Rajasthan High Court · (2010) 10 RAJ CK 0014

Constitution of India, 1950 — Article 14, 226Jaipur Development Authority Act, 1982 — Section 32, 72
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High Courts19 Oct 2010Dismissed

Babu Singh Rajpurohit Vs State of Rajasthan

Rajasthan High Court · (2011) 1 RLW 463

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 120B, 409, 467, 468, 471
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