High Courts26 Oct 2010Dismissed
Assistant Commercial Taxes Officer Vs Smilex Pharmaceuticals
Rajasthan High Court · (2011) 39 VST 505
Rajasthan Sales Tax Act, 1994 — Section 78(2), 78(5)
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 16 of 68
High Courts26 Oct 2010Dismissed
Assistant Commercial Taxes Officer, Flying Squad Vs Lloyd Electric and Engineering Ltd.
Rajasthan High Court · (2011) 41 VST 25
Rajasthan Sales Tax Act, 1994 — Section 78(2), 78(5)
High Courts25 Oct 2010
Smt. Anita Gupta and Others Vs The State of Rajasthan and Others etc. etc.
Rajasthan High Court · (2010) 10 RAJ CK 0070
High Courts25 Oct 2010Dismissed
Karnel Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 10 RAJ CK 0049
Rajasthan Tenancy Act, 1955 — Section 212
High Courts25 Oct 2010Dismissed
Smt. Sona and Others Vs Shri Chuna Ram and Others
Rajasthan High Court · (2010) 10 RAJ CK 0048
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 Oct 2010
National Insurance Co. Vs Gouri Shanker and Others
Rajasthan High Court · (2011) 2 RLW 1855
High Courts25 Oct 2010Dismissed
Arun Maheshwari and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 2 BC 578
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts25 Oct 2010
Prakash and Another Vs Smt. Santa
Rajasthan High Court · (2010) 10 RAJ CK 0035
High Courts22 Oct 2010Dismissed
Anada Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 1 RLW 885
Constitution of India, 1950 — Article 21A
High Courts22 Oct 2010Dismissed
Mana Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 10 RAJ CK 0047
Constitution of India, 1950 — Article 226Rajasthan Panchayati Raj Act, 1994 — Section 19
High Courts22 Oct 2010Dismissed
Keshardev Vs State of Rajasthan
Rajasthan High Court · (2011) 8 RCR(Criminal) 1779 : (2011) 1 RLW 710
Arms Act, 1959 — Section 25, 27, 3Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 307
High Courts21 Oct 2010
Bharatiya Homeopathic Medical College and Hospital Vs Central Council of Homeopathy and Others
Rajasthan High Court · (2010) 10 RAJ CK 0073
High Courts21 Oct 2010Dismissed
Durga Parihar and Others Vs State of Raj. and Others
Rajasthan High Court · (2010) 10 RAJ CK 0067
High Courts21 Oct 2010
Chandan Khathat and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 10 RAJ CK 0056
High Courts21 Oct 2010
Paras Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 10 RAJ CK 0055
High Courts21 Oct 2010
Ram Gopal Girraj Prasad and Another Vs Shri Prakash Chand Singhal and Others
Rajasthan High Court · (2010) 10 RAJ CK 0053
High Courts21 Oct 2010Dismissed
Assistant Commercial Taxes Officer, Flying Squad, Alwar Vs Arun Manufacturing Service Pvt. Limited
Rajasthan High Court · (2011) 41 VST 487
Rajasthan Sales Tax Act, 1994 — Section 78(2)
High Courts21 Oct 2010Allowed
Commercial Taxes Officer Vs Onkarmal Shyam Lal
Rajasthan High Court · (2010) 10 RAJ CK 0026
Rajasthan Sales Tax Act, 1994 — Section 78, 78(2), 78(4), 78(5), 86
High Courts21 Oct 2010
Chandra Kanta Agarwal and Another Vs Mohar Singh and Another
Rajasthan High Court · (2011) 3 TAC 109
Motor Vehicles Act, 1988 — Section 173