High Courts01 Nov 2010
Hemendra Parashar and Others Vs Rajasthan Public Service Commission
Rajasthan High Court · (2010) 11 RAJ CK 0026
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 15 of 68
High Courts01 Nov 2010Dismissed
Jagdish Mishra Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 11 RAJ CK 0021
Constitution of India, 1950 — Article 226, 227
High Courts01 Nov 2010
Bhagwan Sahai Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 11 RAJ CK 0020
Work Charge Service Rules, 1964 — Rule 3(3)
High Courts29 Oct 2010
Vinod Jain Vs State of Rajasthan
Rajasthan High Court · (2011) 7 RCR(Criminal) 812 : (2011) 3 RLW 2012
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120, 120B, 201, 406, 420
High Courts29 Oct 2010
21st Century Entertainment Pvt. Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · (2011) 100 CLA 387
Companies Act, 1948 — Section 164, 165Constitution of India, 1950 — Article 14, 19, 19(1), 309, 311Securities and Exchange Board of India (Substantial Acquisition of Shares and Takeovers) Regulations, 1997 — Regulation 44, 45
High Courts29 Oct 2010
Suo Motu Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 10 RAJ CK 0041
Land Acquisition Act, 1894 — Section 4, 48
High Courts29 Oct 2010Dismissed
Prem Pal Singh Vs Union of India (UOI) and Others
Rajasthan High Court · (2010) 10 RAJ CK 0034
Constitution of India, 1950 — Article 14
High Courts29 Oct 2010
Geegraj Vs Prahlad Ram
Rajasthan High Court · (2010) 10 RAJ CK 0015
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts28 Oct 2010Dismissed
Central Council for Research in Ayurveda and Siddha Vs Central Government Industrial Tribunal and Another
Rajasthan High Court · (2011) 129 FLR 126 : (2011) 3 LLJ 141 : (2011) LLR 469 : (2011) 2 RLW 1655
Industrial Disputes Act, 1947 — Section 2
High Courts28 Oct 2010
State Bank of Bikaner and Jaipur Vs Commissioner of Income Tax
Rajasthan High Court · (2010) 195 TAXMAN 387
Income Tax Act, 1922 — Section 16(3), 24(2)Income Tax Act, 1961 — Section 2(31), 256(1), 78(1)Rajasthan Co-operative Societies Act, 1965 — Section 17, 18(2)
High Courts28 Oct 2010
Sanjay Kumar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 10 RAJ CK 0068
Constitution of India, 1950 — Article 226(3)Rajasthan Excise Act, 1950 — Section 34, 9ARajasthan Excise Rules, 1956 — Rule 76
High Courts28 Oct 2010
Vijay Singh and Others Vs The State of Rajasthan
Rajasthan High Court · (2010) 10 RAJ CK 0065
Penal Code, 1860 (IPC) — Section 147, 149, 307, 34
High Courts28 Oct 2010Dismissed
Smt. Hussain Bano and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 10 RAJ CK 0030
Constitution of India, 1950 — Article 226Rajasthan Public Premises (Eviction of Unauthorised Occupations) Act, 1964 — Section 9(1)
High Courts28 Oct 2010Allowed
Gopal Sharma Vs State of Rajasthan
Rajasthan High Court · (2011) 1 RLW 127
Criminal Procedure Code, 1973 (CrPC) — Section 161, 397, 482Penal Code, 1860 (IPC) — Section 420, 447
High Courts27 Oct 2010
Sanjay Tyagi Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 1 RLW 147
Constitution of India, 1950 — Article 143, 226, 363Employees State Insurance Act, 1948 — Section 28Jaipur Development Authority Act, 1982 — Section 32, 33, 72
High Courts27 Oct 2010Dismissed
Shivam Jan Kalyan Samiti Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 10 RAJ CK 0072
Rajasthan Land Revenue Act, 1956 — Section 91
High Courts27 Oct 2010Dismissed
Kalu Ram Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 1 RLW 422
Criminal Procedure Code, 1973 (CrPC) — Section 200, 397, 482Penal Code, 1860 (IPC) — Section 147, 149, 323, 379
High Courts27 Oct 2010Dismissed
Subhan Khan Vs State
Rajasthan High Court · (2011) 8 RCR(Criminal) 222 : (2011) 1 RLW 268
Criminal Procedure Code, 1973 (CrPC) — Section 313Dangerous Drugs Act, 1930 — Section 2Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 2, 20, 8
High Courts27 Oct 2010Dismissed
Vimla Devi Vs State and Another
Rajasthan High Court · (2011) 2 BC 678
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482, 91Evidence Act, 1872 — Section 45Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts26 Oct 2010Dismissed
Sandeep Kumar Vs State
Rajasthan High Court · (2011) CriLJ 1258 : (2011) 3 Crimes 559 : (2011) 1 RCR(Criminal) 742 : (2011) 1 RCR(Criminal) 742 : (2011) 1 RLW 367
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 8Penal Code, 1860 (IPC) — Section 279, 337