High Courts08 Nov 2010
Kulbhushan Madan Vs Shri Raj Kr Golani and Others
Rajasthan High Court · (2010) 11 RAJ CK 0064
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 13 of 68
High Courts08 Nov 2010
Chhitar Mal Vs State of Raj.
Rajasthan High Court · (2010) 11 RAJ CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 428, 433(A), 482
High Courts08 Nov 2010Dismissed
Amit Kumar Jain Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 11 RAJ CK 0035
High Courts08 Nov 2010
Neeraj Kumar Sharma Vs The State of Rajasthan
Rajasthan High Court · (2010) 11 RAJ CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts03 Nov 2010Dismissed
Ram Pratap Yadav Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 2 RLW 1494
Penal Code, 1860 (IPC) — Section 323, 354, 376, 511Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(5)
High Courts03 Nov 2010Dismissed
Ram Swaroop Vs L.I.C.
Rajasthan High Court · (2011) 2 RLW 965 : (2011) 1 RLW 965
Constitution of India, 1950 — Article 227
High Courts03 Nov 2010
Kamal Kishore Kumawat Vs State and Others
Rajasthan High Court · (2010) 11 RAJ CK 0138
High Courts03 Nov 2010
Ratan Lal Vs State and Others
Rajasthan High Court · (2010) 11 RAJ CK 0136
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13(5)
High Courts03 Nov 2010Allowed
Rajesh Kumar @ Raju Vs State of Rajasthan
Rajasthan High Court · (2010) 11 RAJ CK 0130
High Courts03 Nov 2010Dismissed
Administrator, Sarvajanik Aacharya Sanskrit Mahavidhyalaya Vs Rajasthan Non Government Educational Institutions Tribunal and Others
Rajasthan High Court · (2010) 11 RAJ CK 0118
Rajasthan Civil Services (Pension) Rules, 1996 — Rule 89Rajasthan Non-Government Educational Institutions Act, 1989 — Section 21
High Courts03 Nov 2010
Hari Singh Vs State of Raj. and Others
Rajasthan High Court · (2010) 11 RAJ CK 0089
Civil Services (Classification, Control and Appeal) Rules — Rule 14
High Courts03 Nov 2010Allowed
Asha Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 11 RAJ CK 0069
High Courts03 Nov 2010Allowed
Man Singh Vs State of Rajasthan
Rajasthan High Court · (2013) 1 WLN 611
High Courts03 Nov 2010Dismissed
Sureshchand Khatik Vs Raj. Civil Services Appellate Tribunal and Others
Rajasthan High Court · (2010) 11 RAJ CK 0032
High Courts03 Nov 2010Dismissed
Om Prakash Gupta Vs Director, Secondary Education and Others
Rajasthan High Court · (2010) 11 RAJ CK 0011
High Courts03 Nov 2010
Bhupendra Singh Vs State and Others
Rajasthan High Court · (2010) 11 RAJ CK 0009
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13(5)
High Courts02 Nov 2010Allowed
Radhey Shyam Puri Vs State and Others
Rajasthan High Court · (2010) 11 RAJ CK 0156