High Courts02 Nov 2010Allowed
Ramdeva Verma Vs State and Others
Rajasthan High Court · (2010) 11 RAJ CK 0155
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 14 of 68
High Courts02 Nov 2010
State of Rajasthan Vs Sheoji and Another
Rajasthan High Court · (2010) 11 RAJ CK 0103
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17B, 25F
High Courts02 Nov 2010
Dr. Rang Lal Meena Vs Raj. Civil Services Appellate Tribunal and Others
Rajasthan High Court · (2010) 11 RAJ CK 0091
Constitution of India, 1950 — Article 226
High Courts02 Nov 2010Allowed
Ram Bilas Sharma Vs State and Others
Rajasthan High Court · (2010) 11 RAJ CK 0010
High Courts01 Nov 2010Dismissed
Balu Ram Vs Ghasi Ram
Rajasthan High Court · (2010) 11 RAJ CK 0152
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100Limitation Act, 1963 — Section 5
High Courts01 Nov 2010
Girvar Prasad Vs State of Rajasthan
Rajasthan High Court · (2010) 11 RAJ CK 0151
Criminal Procedure Code, 1973 (CrPC) — Section 457
High Courts01 Nov 2010Dismissed
Babulal Vs State of Rajasthan
Rajasthan High Court · (2010) 11 RAJ CK 0150
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468
High Courts01 Nov 2010Allowed
Hameed Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 11 RAJ CK 0133
Criminal Procedure Code, 1973 (CrPC) — Section 320, 337, 482, 498Penal Code, 1860 (IPC) — Section 406, 489A
High Courts01 Nov 2010Allowed
Badri Gurjar Vs Banwari Lal Meena and Others
Rajasthan High Court · (2010) 11 RAJ CK 0131
Limitation Act, 1963 — Section 5
High Courts01 Nov 2010
Birbal Singh Vs State and Others
Rajasthan High Court · (2010) 11 RAJ CK 0129
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13(5)
High Courts01 Nov 2010Dismissed
Raman Lal Ahari Vs RCSAT and Others
Rajasthan High Court · (2010) 11 RAJ CK 0126
High Courts01 Nov 2010
Shiv Raj Singh Vs Shri Ram Transport Finance Co. Ltd.
Rajasthan High Court · AIR 2011 Raj 20 : (2011) 3 RLW 2509
Arbitration and Conciliation Act, 1996 — Section 37, 82, 9Civil Procedure Code Amendment Act, 1999 — Order 19, 107, 133, 135, 148ALimitation Act, 1963 — Article 116, 5
High Courts01 Nov 2010Allowed
Asha Ram Vs State and Others
Rajasthan High Court · (2010) 11 RAJ CK 0106
High Courts01 Nov 2010
Vinayak Sharma Vs State and Others
Rajasthan High Court · (2010) 11 RAJ CK 0090
High Courts01 Nov 2010
Inder Raj Singh Vs State and Others
Rajasthan High Court · (2010) 11 RAJ CK 0074
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13(5)
High Courts01 Nov 2010Dismissed
Smt. Mamta Dubey Vs State of Raj. and Others
Rajasthan High Court · (2010) 11 RAJ CK 0067
High Courts01 Nov 2010Allowed
Purushottam Lal @ Tonia Vs State of Rajasthan
Rajasthan High Court · (2010) 11 RAJ CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 190, 446, 482, 70(2)Rajasthan Excise Act, 1950 — Section 19, 54
High Courts01 Nov 2010Dismissed
Sanjay Kumar Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 11 RAJ CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 406, 498A
High Courts01 Nov 2010Dismissed
Jitendra Kumar Soni Vs Smt. Ranjeeta Soni
Rajasthan High Court · (2010) 11 RAJ CK 0033
Hindu Marriage Act, 1955 — Section 13, 24, 9Penal Code, 1860 (IPC) — Section 498A