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Rajasthan High Court judgments, 2010

1,349 judgments · page 18 of 68

High Courts07 Oct 2010Allowed

Sri Lakha Granites Vs Eklavya Singh and Another

Rajasthan High Court · AIR 2011 Raj 49 : (2011) 2 CivCC 391 : (2011) 1 RLW 923

Partnership Act, 1932 — Section 57, 58, 58(2), 59, 63Rajasthan Partnership Rules, 1952 — Rule 13, 4, 6Specific Relief Act, 1963 — Section 31
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High Courts06 Oct 2010Allowed

Suraj Giri Vs The State of Raj. and Others

Rajasthan High Court · (2010) 4 APLJ 178 : (2011) CriLJ 1534 : (2010) 4 RLW 3507

Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 401(6), 433, 433ARajasthan Prisons (Release on Parole) Rules, 1958 — Rule 10, 10A, 11, 12, 13
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High Courts05 Oct 2010Allowed

V.K. Gaur Vs State of Rajasthan and Another

Rajasthan High Court · (2010) 4 APLJ 134 : (2011) 2 RLW 1283

Employees State Insurance Act, 1948 — Section 85B(1), 94AMotor Vehicles Act, 1939 — Section 68GRajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 14, 17, 17(1)
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