COURT ARCHIVE

Rajasthan High Court judgments, 2010

1,349 judgments · page 28 of 68

High Courts13 Aug 2010

Abdul Wahid Vs State and Others

Rajasthan High Court · (2010) 08 RAJ CK 0175

High Courts13 Aug 2010

Jagdish Prasad Vs State and Others

Rajasthan High Court · (2010) 08 RAJ CK 0172

High Courts13 Aug 2010Dismissed

Bhagwati Singh Bareth Vs State of Rajasthan and Another

Rajasthan High Court · (2011) 3 RLW 2017

Constitution of India, 1950 — Article 320Rajasthan Judicial Service Rules, 1955 — Rule 19A

High Courts13 Aug 2010Allowed

The High Court of Judicature for Rajasthan and Another Vs Mool Singh Rathore

Rajasthan High Court · (2010) 08 RAJ CK 0086

High Courts13 Aug 2010Allowed

Rajendra S. Rathore Vs State and Others

Rajasthan High Court · (2010) 08 RAJ CK 0085

High Courts13 Aug 2010

Shiv Kr. Sharma Vs State and Others

Rajasthan High Court · (2010) 08 RAJ CK 0059

High Courts12 Aug 2010

Labh Chand and Others Vs State of Rajasthan

Rajasthan High Court · (2010) 08 RAJ CK 0197

High Courts12 Aug 2010Dismissed

Sharad Kumar Singh and Others Vs Registrar of Companies

Rajasthan High Court · (2011) 162 CompCas 352 : (2011) 107 SCL 24

Companies Act, 1956 — Section 159, 160, 166, 210, 220

High Courts12 Aug 2010

Shanker Lal and Another Vs The State of Rajasthan

Rajasthan High Court · (2010) 08 RAJ CK 0132

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 406, 420

High Courts12 Aug 2010Dismissed

Smt. Omi Jhakhar Vs District Collector and Others

Rajasthan High Court · (2010) 08 RAJ CK 0129

High Courts12 Aug 2010Allowed

Arvind Kumar Vs Rajasthan Rajya Vidhyut Prasaran Nigam Ltd. and others

Rajasthan High Court · (2010) 127 FLR 690

Criminal Procedure Code, 1973 (CrPC) — Section 313, 320Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 406, 498A

High Courts11 Aug 2010Allowed

Ram Kumar Yadav Vs State and Others

Rajasthan High Court · (2010) 08 RAJ CK 0178

Constitution of India, 1950 — Article 14, 16Rajasthan Police Subordinate Service Rules, 1974 — Rule 25

High Courts11 Aug 2010Allowed

Santosh @ Dholiya Vs State of Rajasthan

Rajasthan High Court · (2011) 1 RLW 396

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 302

High Courts11 Aug 2010

Mohan singh Gour and Others Vs State and Others

Rajasthan High Court · (2010) 08 RAJ CK 0168

High Courts11 Aug 2010Dismissed

Smt. Jadaaw Kunwar Vs The Executive Engineer, PWD and Others

Rajasthan High Court · (2010) 08 RAJ CK 0139

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts11 Aug 2010Dismissed

Om Prakash Bhati Vs LRs. of Har Kanwar

Rajasthan High Court · (2012) 1 RLW 360

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27

High Courts11 Aug 2010Allowed

Aerens Goldsouk International Limited and Others Vs State of Rajasthan and Another

Rajasthan High Court · (2010) 08 RAJ CK 0110

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471

High Courts11 Aug 2010Allowed

Maharaj Singh Vs State of Rajasthan

Rajasthan High Court · (2010) 08 RAJ CK 0106

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 376, 450

High Courts11 Aug 2010Allowed

Subedar Vs State of Rajasthan

Rajasthan High Court · (2010) 08 RAJ CK 0089

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 323, 342, 376

High Courts11 Aug 2010Dismissed

Pratap Chand Vs Jethmal and Others

Rajasthan High Court · (2010) 08 RAJ CK 0069

Rajasthan Stamp Act, 1998 — Section 37, 42(2)Rajasthan Tenancy Act, 1955 — Section 188, 212, 230, 88, 89