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Rajasthan High Court judgments, 2010

1,349 judgments · page 30 of 68

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High Courts09 Aug 2010Dismissed

Vinod Nair and Bahadur Singh Vs Janardan Rai Nagar University and Others

Rajasthan High Court · (2010) 08 RAJ CK 0142

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High Courts09 Aug 2010Dismissed

Deepak Kumar Choudhary Vs Municipal Council

Rajasthan High Court · (2010) 08 RAJ CK 0128

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
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High Courts09 Aug 2010Dismissed

Madan Mohan Dammani Vs The UIT and Others

Rajasthan High Court · (2010) 08 RAJ CK 0118

Rajasthan Urban Improvement Trust Act, 1959 — Rule 12
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High Courts09 Aug 2010Dismissed

Magni Ram and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 08 RAJ CK 0091

Constitution of India, 1950 — Article 227
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High Courts09 Aug 2010

The State of Raj. and Another Vs Ramesh Chandra Dadhich and Others

Rajasthan High Court · (2010) 08 RAJ CK 0088

Constitution of India, 1950 — Article 225Rajasthan High Court of Judicature Rules, 1952 — Rule 134
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High Courts09 Aug 2010

Kamal Kumar Raigar and Others Vs State and Others

Rajasthan High Court · (2010) 08 RAJ CK 0061

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High Courts09 Aug 2010

Mehboob, Munna and Jiyaulla and Others Vs The State of Rajasthan

Rajasthan High Court · (2011) 2 RLW 973 : (2011) 1 RLW 973

Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
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High Courts09 Aug 2010Dismissed

Vinod Singh, Jitendra Singh Solanki, Shrawan Singh and Kailash Kumar and Others Vs The State of Rajasthan and Others

Rajasthan High Court · (2010) 08 RAJ CK 0021

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High Courts09 Aug 2010

Kailash Chandra Sharma Vs State and Others

Rajasthan High Court · (2010) 08 RAJ CK 0014

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High Courts09 Aug 2010

Roshan Khan Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 08 RAJ CK 0007

Constitution of India, 1950 — Article 226
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High Courts06 Aug 2010

Hari Lal Sankhla Vs State and Others

Rajasthan High Court · (2010) 08 RAJ CK 0157

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High Courts06 Aug 2010

Banshi Lal Vs State of Rajasthan

Rajasthan High Court · (2010) 08 RAJ CK 0155

Criminal Procedure Code, 1973 (CrPC) — Section 457, 482Rajasthan Forest Act, 1953 — Section 22, 33, 41, 77
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High Courts06 Aug 2010

Chandgiram and Others Vs State and Others

Rajasthan High Court · (2010) 08 RAJ CK 0133

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High Courts06 Aug 2010

Sri Narayan Bairwa and Another Vs State and Others

Rajasthan High Court · (2010) 08 RAJ CK 0130

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High Courts06 Aug 2010Allowed

Mahaveer Prasad Jain Vs State of Raj. and Others

Rajasthan High Court · (2010) 08 RAJ CK 0125

Constitution of India, 1950 — Article 14, 16
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High Courts06 Aug 2010Allowed

Chittar Mal Vijay Vs State of Raj. and Others

Rajasthan High Court · (2010) 08 RAJ CK 0124

Constitution of India, 1950 — Article 14, 16
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High Courts06 Aug 2010Allowed

Raj Kumar Jain Vs State of Raj. and Others

Rajasthan High Court · (2010) 08 RAJ CK 0123

Constitution of India, 1950 — Article 14, 16
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High Courts06 Aug 2010

Hari Ram Vs State and Others

Rajasthan High Court · (2010) 08 RAJ CK 0121

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High Courts06 Aug 2010

Bhawani Shanker Acharya Vs State of Raj. and Others

Rajasthan High Court · (2010) 08 RAJ CK 0117

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High Courts06 Aug 2010

Naresh Kumar Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 08 RAJ CK 0116

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