COURT ARCHIVE

Rajasthan High Court judgments, 2010

1,349 judgments · page 34 of 68

High Courts26 Jul 2010

Sahun Vs State of Rajasthan

Rajasthan High Court · (2010) 07 RAJ CK 0073

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(11)

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High Courts26 Jul 2010

Jagdish Pareta Vs The State of Rajasthan

Rajasthan High Court · (2010) 07 RAJ CK 0037

Criminal Procedure Code, 1973 (CrPC) — Section 439Essential Commodities Act, 1955 — Section 3, 7

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High Courts26 Jul 2010

Ram Pal Vs State of Rajasthan

Rajasthan High Court · (2010) 07 RAJ CK 0028

Criminal Procedure Code, 1973 (CrPC) — Section 439

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High Courts23 Jul 2010Dismissed

Rajasthan Public Service Commission Vs Dr. Mahendra Kumar Aseri and Another

Rajasthan High Court · (2010) 07 RAJ CK 0087

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High Courts23 Jul 2010Allowed

Gopal Singh Vs The State of Rajasthan

Rajasthan High Court · (2010) 07 RAJ CK 0036

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 395, 396, 460

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High Courts23 Jul 2010Allowed

Dharmender Dhabi Vs Hemlata

Rajasthan High Court · (2011) 3 RCR(Civil) 475

Limitation Act, 1963 — Section 5

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High Courts23 Jul 2010

Chhotu Singh Vs Union of India

Rajasthan High Court · (2012) 1 RLW 56

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High Courts23 Jul 2010Dismissed

Pana Devi and Another Vs Ram Lal and Others

Rajasthan High Court · (2010) 07 RAJ CK 0010

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High Courts23 Jul 2010Allowed

Gangaram Vs State of Rajasthan and Another

Rajasthan High Court · (2010) 07 RAJ CK 0001

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 302, 34

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High Courts22 Jul 2010

Prahalad Kumar Sharma Vs State of Rajasthan and Others

Rajasthan High Court · (2011) 2 RLW 1268

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High Courts22 Jul 2010Allowed

Narendra Kumar Chandra Kanta Kothari Charitable Trust and Another Vs State of Rajasthan and Another

Rajasthan High Court · (2011) 6 RCR(Civil) 2820 : (2011) 2 RLW 1713

Rajasthan Municipalities Act, 1959 — Section 173A

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High Courts22 Jul 2010

Pukhraj Jain Vs Birbal Singh and Others

Rajasthan High Court · (2010) 4 RLW 3253 : (2011) 1 TAC 1003

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High Courts21 Jul 2010Dismissed

Tara Chand and Others Vs Civil Judge (JD) and Judicial Magistrate and Another

Rajasthan High Court · (2010) 07 RAJ CK 0102

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16

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High Courts21 Jul 2010

Narendra Vs State of Rajasthan

Rajasthan High Court · (2010) 07 RAJ CK 0071

Criminal Procedure Code, 1973 (CrPC) — Section 439

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High Courts21 Jul 2010

Jagdish Prasad Vs State and Others

Rajasthan High Court · (2010) 07 RAJ CK 0053

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High Courts21 Jul 2010

Bhagwan Kishore and Others Vs State and Others

Rajasthan High Court · (2010) 07 RAJ CK 0026

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High Courts21 Jul 2010Dismissed

Smt. Kamla Devi @ Lali Vs Sohan Lal and Others

Rajasthan High Court · (2011) 3 RLW 1889

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts20 Jul 2010Allowed

Suresh Jain Vs State of Rajasthan and Others

Rajasthan High Court · (2011) 1 RLW 283

Constitution of India, 1950 — Article 226(3)Rajasthan Land Revenue (Land Records) Rules, 1957 — Rule 173, 4Rajasthan Land Revenue Act, 1956 — Section 261(2)

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High Courts20 Jul 2010

Manohar Das and Another Vs Mishri and Others

Rajasthan High Court · (2010) 4 RLW 3490 : (2011) 1 TAC 246

Evidence Act, 1872 — Section 15(1)

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High Courts20 Jul 2010Allowed

Mausam Vs State of Rajasthan

Rajasthan High Court · (2010) 07 RAJ CK 0085

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 379, 399, 402

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