High Courts12 Jul 2010Dismissed
Madan Lal Sharma Vs Rajasthan High Court and Another
Rajasthan High Court · (2010) 07 RAJ CK 0057
Rajasthan Service Rules, 1951 — Rule 33(2)
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 37 of 68
High Courts12 Jul 2010Allowed
Satish Gurjar Vs The State of Rajasthan
Rajasthan High Court · (2010) 07 RAJ CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 451, 482Penal Code, 1860 (IPC) — Section 406
High Courts12 Jul 2010Dismissed
Rajendra Singh @ Deena and Another and Roshan Lal and Another Vs State of Raj.
Rajasthan High Court · (2010) 07 RAJ CK 0049
High Courts12 Jul 2010
Sushila Devi Vs The Municipal Corporation and Another
Rajasthan High Court · (2010) 07 RAJ CK 0047
High Courts12 Jul 2010
Rajaram Jat Vs State of Rajasthan
Rajasthan High Court · (2010) 07 RAJ CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 403, 406, 420, 424
High Courts12 Jul 2010
Rewati Raman Sharma and Others Vs Rent Appellate Tribunal and Others
Rajasthan High Court · (2010) 07 RAJ CK 0032
Constitution of India, 1950 — Article 226, 227Rajasthan Rent Control Act, 2001 — Section 9
High Courts08 Jul 2010Dismissed
Babu Lal Vs Official Liquidator of Saraf Synthetics (Raj.) Ltd. (in Liquidation)
Rajasthan High Court · (2010) 160 CompCas 144
Companies (Court) Rules, 1959 — Rule 152, 164Industrial Disputes Act, 1947 — Section 25FFF
High Courts08 Jul 2010Allowed
Balchand Vs State of Rajasthan
Rajasthan High Court · (2010) 07 RAJ CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 394
High Courts07 Jul 2010Allowed
Panchu Ram Vs Satyanarayan Jat
Rajasthan High Court · (2011) 1 RLW 47
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 9
High Courts07 Jul 2010Allowed
Kana Ram Vs State and Others
Rajasthan High Court · (2010) 07 RAJ CK 0078
Penal Code, 1860 (IPC) — Section 376Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 9
High Courts07 Jul 2010Allowed
Rameshwar and Another Vs State
Rajasthan High Court · (2010) 07 RAJ CK 0077
Penal Code, 1860 (IPC) — Section 364A
High Courts07 Jul 2010Dismissed
Suresh Chandra Khatik Vs The State of Rajasthan and Others
Rajasthan High Court · (2010) 07 RAJ CK 0068
High Courts07 Jul 2010
Madan Lal and Another Vs State
Rajasthan High Court · (2011) 2 Crimes 112
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 201, 304B, 306, 34, 498A
High Courts07 Jul 2010Allowed
Kapil and Others Vs The State of Rajasthan
Rajasthan High Court · (2010) 07 RAJ CK 0066
Penal Code, 1860 (IPC) — Section 143, 332, 353
High Courts07 Jul 2010Dismissed
Narendra Kumar Vs Smt. Suman and Another
Rajasthan High Court · (2010) 07 RAJ CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts07 Jul 2010Allowed
Mahendra Kumar Vs State and Others
Rajasthan High Court · (2010) 07 RAJ CK 0023
Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 9
High Courts07 Jul 2010
Ashok Sharma and Another Vs Raj. University of Health Sciences and Others
Rajasthan High Court · (2010) 07 RAJ CK 0022
High Courts07 Jul 2010Dismissed
National Insurance Company Ltd. Vs Smt. Sayeeda Khatun and Others
Rajasthan High Court · (2010) 07 RAJ CK 0021
Constitution of India, 1950 — Article 227
High Courts07 Jul 2010Dismissed
Vishal Goods Trans. Company and Another Vs Maghraj Mathur and Others
Rajasthan High Court · (2010) 07 RAJ CK 0009
High Courts07 Jul 2010
The Branch Manager, National Insurance Company Ltd. Vs Nanda and Others
Rajasthan High Court · (2010) 07 RAJ CK 0008
Motor Vehicles Act, 1988 — Section 173