COURT ARCHIVE

Rajasthan High Court judgments, 2010

1,349 judgments · page 46 of 68

High Courts12 Apr 2010Dismissed

Pawan Kumar and Others Vs State of Rajasthan

Rajasthan High Court · (2010) CriLJ 3052 : (2011) 1 DMC 550 : (2010) 3 RCR(Criminal) 518 : (2010) 3 RLW 2064 : (2010) 3 WLN 22

Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 120B, 304B, 306, 406, 498A

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High Courts12 Apr 2010Dismissed

Khere Khan @ Kherdeen and Sheria Vs State of Raj. and Others

Rajasthan High Court · (2010) 04 RAJ CK 0064

Constitution of India, 1950 — Article 226

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High Courts12 Apr 2010Dismissed

Govind Ram and Others Vs State of Raj. and Others

Rajasthan High Court · (2010) 04 RAJ CK 0061

Rajasthan Land Revenue Act, 1956 — Section 75

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High Courts12 Apr 2010Dismissed

Divisional Mechanical Engineer, R.S.R.T.C. Vs Bahadur Singh and Another

Rajasthan High Court · (2010) 04 RAJ CK 0040

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High Courts12 Apr 2010Dismissed

LRs of Late Shri Banshilal Vs Smt. Gori Bai and Another

Rajasthan High Court · (2010) 2 WLN 662

Limitation Act, 1963 — Section 5

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High Courts12 Apr 2010Dismissed

Nemi Chand Dinesh Chand Vs General Manager, Northern Railway and Another

Rajasthan High Court · (2010) 3 WLN 11

Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 103

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High Courts09 Apr 2010Dismissed

Heera Lal and Others Vs Board of Revenue and Others

Rajasthan High Court · (2010) 2 RLW 1686

Rajasthan Land Revenue (Allotment of Land for Agriculture Purpose) Rules, 1970 — Rule 14(4)

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High Courts09 Apr 2010Dismissed

Magan Singh Vs The General Manager, UCO Bank and Others

Rajasthan High Court · (2010) 04 RAJ CK 0101

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High Courts09 Apr 2010Allowed

Gafoor Vs The State of Rajasthan

Rajasthan High Court · (2010) 3 RLW 2608

Criminal Procedure Code, 1973 (CrPC) — Section 161, 293, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34, 377

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High Courts09 Apr 2010Dismissed

Municipal Council Vs Nandlal

Rajasthan High Court · (2010) 04 RAJ CK 0062

Limitation Act, 1963 — Section 5

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High Courts09 Apr 2010

Naresh Kumar Vs State and Others

Rajasthan High Court · (2010) 2 RLW 1656

Rajasthan Rent Control Act, 2001 — Section 15(4)

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High Courts09 Apr 2010Dismissed

Basti Ram and Others Vs The State of Rajasthan and Others

Rajasthan High Court · (2010) 04 RAJ CK 0023

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High Courts09 Apr 2010Allowed

Smt. Pawan Kumari Jain Vs The State of Rajasthan and Others

Rajasthan High Court · (2010) 04 RAJ CK 0008

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High Courts09 Apr 2010Dismissed

Rajendra Kumar Vasudev Vs The State Bank of Bikaner and Jaipur and Others

Rajasthan High Court · (2010) 04 RAJ CK 0007

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High Courts08 Apr 2010Dismissed

Cotton Corporation of India Ltd. and Another Vs State of Rajasthan and Others

Rajasthan High Court · (2011) 2 LLJ 479 : (2011) LLR 74

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 10, 25FFRajasthan High Court Ordinance, 1949 — Section 18

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High Courts08 Apr 2010

Radhey Shyam Sharma Vs Union of India (UOI) and Others

Rajasthan High Court · (2010) 4 RLW 3159 : (2010) 6 SLR 260

Railway Protection Force Rules, 1987 — Rule 146.2, 146.3, 147, 153

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High Courts08 Apr 2010Allowed

Nirmal Nahta and Others Vs State and Others

Rajasthan High Court · AIR 2010 Raj 122 : (2010) 2 WLN 543

Constitution of India, 1950 — Article 14, 243P, 243Q, 243ZF

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High Courts08 Apr 2010Dismissed

Balwant Singh Vs State of Rajasthan

Rajasthan High Court · (2010) 04 RAJ CK 0097

Arms Act, 1959 — Section 4Criminal Procedure Code, 1973 (CrPC) — Section 299, 313Penal Code, 1860 (IPC) — Section 148, 302, 323, 324, 449

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High Courts08 Apr 2010

Hansmukh and Another Vs State of Rajasthan

Rajasthan High Court · (2010) 04 RAJ CK 0096

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 34

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High Courts08 Apr 2010Allowed

Ghanshyam Lal Kala Vs Union of India (UOI) and Others

Rajasthan High Court · (2010) 04 RAJ CK 0063

Constitution of India, 1950 — Article 226, 227

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