High Courts23 Mar 2010Allowed

Naushad Ali Vs State of Rajasthan and Another

Rajasthan High Court · (2010) 4 RLW 3171 : (2010) 4 RLW 3174

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 221, 225Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16, 16(3), 16(4), 16(5)
High Courts19 Mar 2010

Lakhma Vs State of Rajasthan

Rajasthan High Court · (2010) 2 WLN 472

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 323, 336, 34
High Courts19 Mar 2010Allowed

Achalchand Sancheti Vs State of Rajasthan

Rajasthan High Court · (2011) 1 BC 111 : (2010) 3 CivCC 724 : (2010) 3 RCR(Civil) 414 : (2010) 3 RCR(Criminal) 576 : (2010) 3 RLW 1978 : (2010) 2 WLN 579

Criminal Procedure Code, 1973 (CrPC) — Section 122, 427, 427(1), 427(2), 428Customs Act, 1962 — Section 137Negotiable Instruments Act, 1881 (NI) — Section 138