High Courts24 Feb 2010
L.Rs. of Radhu Lal Vs L.Rs. of Laxmi Lal and Another
Rajasthan High Court · (2010) 02 RAJ CK 0077
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 57 of 68
High Courts24 Feb 2010Allowed
Sadhu Ram and Another Vs Ram Kishore and Another
Rajasthan High Court · (2010) 2 WLN 409
High Courts24 Feb 2010Dismissed
Dheer Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 02 RAJ CK 0060
High Courts24 Feb 2010
Varda Ram and Another Vs Uma Ram and Others
Rajasthan High Court · (2010) 02 RAJ CK 0057
Rajasthan Public Trusts Act, 1959 — Section 38
High Courts24 Feb 2010Dismissed
Sharwan Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 3 RLW 1942 : (2010) 6 SLR 137
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13
High Courts24 Feb 2010Dismissed
Baldev Singh @ Kala Vs The State of Rajasthan
Rajasthan High Court · (2010) 2 WLN 19
Criminal Procedure Code, 1973 (CrPC) — Section 438Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 37, 8
High Courts24 Feb 2010Dismissed
Ramesh Charan Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 02 RAJ CK 0043
High Courts24 Feb 2010Allowed
Chand Kanwar (Smt.) and Another Vs State and Others
Rajasthan High Court · (2011) 1 RLW 191
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 498
High Courts23 Feb 2010
Mahavir Prasad Jain Vs The Divisional Commissioner and Others
Rajasthan High Court · (2010) 2 WLN 227
High Courts23 Feb 2010
Rakesh Gupta Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 4 Crimes 290 : (2010) 3 RLW 2203
Criminal Procedure Code, 1973 (CrPC) — Section 197, 200, 397, 398, 399Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 23, 27, 28, 58Penal Code, 1860 (IPC) — Section 166, 211, 220, 342, 458
High Courts23 Feb 2010
Saroj Vs Devi Singh
Rajasthan High Court · (2010) 2 WLN 353
Hindu Marriage Act, 1955 — Section 13, 13(1)
High Courts23 Feb 2010Allowed
Shyam Behari Mathur Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 2 WLN 225
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16Rajasthan Tenancy Act, 1955 — Section 15A(2)
High Courts23 Feb 2010
Balu and Another Vs State
Rajasthan High Court · (2010) 3 RLW 2002
Penal Code, 1860 (IPC) — Section 302, 392, 411
High Courts22 Feb 2010Dismissed
Pattrick Thomas Malluzo Vs State of Rajasthan
Rajasthan High Court · (2011) 1 RLW 474
Criminal Procedure Code, 1973 (CrPC) — Section 100, 102, 103, 161, 165Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29, 42, 43, 55
High Courts22 Feb 2010Allowed
Murti Bhagwan Parasnath Digamber Jain Mandir Vs Bhag Chand and Others
Rajasthan High Court · (2010) 2 WLN 411
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 17
High Courts22 Feb 2010Allowed
Bhikha Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 2 WLN 262
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 6, Order 7 Rule 14Evidence Act, 1872 — Section 65
High Courts22 Feb 2010Dismissed
Union of India (UOI) and Others Vs Rajendra Prasad Sharma and Another
Rajasthan High Court · (2010) 2 WLN 23
High Courts22 Feb 2010Allowed
Baboo Lal Meena and Others Vs State of Raj. and Others
Rajasthan High Court · (2010) 2 WLN 197
High Courts22 Feb 2010
Dalveer Singh Vs State and Others
Rajasthan High Court · (2010) 2 WLN 201
Civil Procedure Code, 1908 (CPC) — Section 151Rajasthan Land Revenue Act, 1956 — Section 84
High Courts22 Feb 2010
Gani Khan Vs State of Rajasthan
Rajasthan High Court · (2010) 02 RAJ CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 389, 401, 432