High Courts18 Feb 2010
Mohanlal Vs State of Rajasthan
Rajasthan High Court · (2010) 1 RLW 818
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 449, 450
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 59 of 68
High Courts18 Feb 2010Dismissed
Ved Prakash Sharma Vs Chairman, Rajasthan Electronics Limited and Another
Rajasthan High Court · (2010) 02 RAJ CK 0068
High Courts18 Feb 2010Allowed
Central Academy Educational Society Vs The Pratap Commercial Co. Pvt. Ltd.
Rajasthan High Court · (2010) 2 RLW 1327
Arbitration and Conciliation Act, 1996 — Section 34
High Courts18 Feb 2010
Nabi Khan (since deceased) through LRs. and Others Vs Roojdar and Others
Rajasthan High Court · AIR 2010 Raj 128 : (2010) 3 CivCC 380 : (2010) 3 RLW 2072
Contract Act, 1872 — Section 215Penal Code, 1860 (IPC) — Section 420
High Courts18 Feb 2010Allowed
Krishna Kumar Indora Vs New India Ins. Co. Ltd. and Others
Rajasthan High Court · (2010) 2 WLN 305
General Insurance (Conduct, Discipline and Appeal) Rules, 1975 — Rule 23, 23B
High Courts18 Feb 2010Dismissed
Raju and Others Vs State of Rajasthan
Rajasthan High Court · (2010) CriLJ 3041 : (2011) 1 DMC 41 : (2011) 1 RLW 36
Hindu Marriage Act, 1955 — Section 5, 7Penal Code, 1860 (IPC) — Section 304B
High Courts17 Feb 2010Allowed
Punma Ram and Another Vs State of Rajasthan
Rajasthan High Court · (2010) 02 RAJ CK 0143
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 498A
High Courts17 Feb 2010Allowed
Smt. Vijay Laxmi Agnihorti Vs State and Others
Rajasthan High Court · (2010) 02 RAJ CK 0053
Constitution of India, 1950 — Article 14, 16
High Courts16 Feb 2010Dismissed
Mahesh Chaudhary Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 1 RLW 410
Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 482Passports Act, 1967 — Section 10(3)(e), 6(f)
High Courts16 Feb 2010
Bhanwar Lal Khati, Prem Kumar Nagar and Rajendra Prasad Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 02 RAJ CK 0098
High Courts16 Feb 2010
Karma and Others Vs State of Rajasthan
Rajasthan High Court · (2010) 1 RLW 745
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 380, 396, 449, 460
High Courts16 Feb 2010
Smt. Kishani Devi and Others Vs Board of Revenue and Others
Rajasthan High Court · (2010) 1 WLN 620
High Courts16 Feb 2010Allowed
Yogeshwar Sharma and Another Vs The State of Rajasthan and Others
Rajasthan High Court · (2010) 02 RAJ CK 0070
High Courts16 Feb 2010Allowed
Ramjan and Others Vs State of Rajasthan
Rajasthan High Court · (2010) 2 Crimes 810 : (2011) 1 DMC 200 : (2010) 1 WLN 614
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts16 Feb 2010
Suresh Durgan Vs Rajasthan Rajya Vidyut Prasaran Nigam Limited
Rajasthan High Court · (2010) 02 RAJ CK 0065
High Courts16 Feb 2010Dismissed
Ranveer Singh Vs The State of Rajasthan and Another
Rajasthan High Court · (2010) 02 RAJ CK 0056
High Courts15 Feb 2010
Kokila Sharma and Others Vs State and Others (and Cognate as per Schedule annexed)
Rajasthan High Court · (2010) 1 WLN 617
High Courts15 Feb 2010Dismissed
Raghuraj Rathore and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 1 RLW 582
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 173, 173(2), 482Penal Code, 1860 (IPC) — Section 120B, 420, 468
High Courts15 Feb 2010
Murari Lal Sharma Vs State and Others
Rajasthan High Court · (2010) 02 RAJ CK 0086
High Courts15 Feb 2010
Jitendra Singh Vs State of Rajasthan
Rajasthan High Court · (2010) 2 WLN 162
Criminal Procedure Code, 1973 (CrPC) — Section 173, 438Penal Code, 1860 (IPC) — Section 143, 148, 149, 307, 323