High Courts16 Nov 2010Allowed
Smt. Ginni Devi Vs Brij Mohan Lal (deceased) through legal heirs, Radha Ballabh Haldia and Others
Rajasthan High Court · (2010) 11 RAJ CK 0158
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 10 of 68
High Courts16 Nov 2010Dismissed
Bhawesh Praveen Chandra Vadhwana Vs Ranjit Buildcon Ltd.
Rajasthan High Court · (2011) 1 RLW 391
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 1, 104
High Courts16 Nov 2010Allowed
Anjani Kumar Khatod Vs Abdul Gafoor
Rajasthan High Court · (2010) 11 RAJ CK 0095
High Courts16 Nov 2010Dismissed
Narayan Dan Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 11 RAJ CK 0088
High Courts16 Nov 2010Allowed
Jaipur Vidyut Vitran Nigam Limited and Others Vs Bhagwan Dass
Rajasthan High Court · (2010) 11 RAJ CK 0062
Limitation Act, 1963 — Section 5
High Courts15 Nov 2010Dismissed
M/s Gulecha Builders Vs Chandra Surana and Others
Rajasthan High Court · (2010) 11 RAJ CK 0181
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115
High Courts15 Nov 2010Dismissed
Madan Lal Vs Banwari and Others
Rajasthan High Court · (2011) 6 RCR(Civil) 2708 : (2011) 2 RLW 1700
Constitution of India, 1950 — Article 226, 227Rajasthan Tenancy Act, 1955 — Section 212, 5(24)
High Courts15 Nov 2010Allowed
Om Prakash and Others Vs State
Rajasthan High Court · (2011) 1 RLW 370
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 107, 306, 323, 482
High Courts15 Nov 2010Allowed
R.K. Chaudhary Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 2 RLW 1208
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16Rajasthan Civil Services (Pension) Rules, 1996 — Rule 89, 89(1), 90
High Courts15 Nov 2010Dismissed
Lal Chand Gupta Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 2 RLW 1202
Motor Vehicles Act, 1988 — Section 2(30)
High Courts15 Nov 2010Dismissed
The Deputy Director (Administration), Directorate Literacy and Continuance Education and Another Vs Shri Pawan Kumar Sharma and Another
Rajasthan High Court · (2010) 11 RAJ CK 0080
Limitation Act, 1963 — Section 5
High Courts15 Nov 2010Dismissed
Commissioner of Income Tax Vs Smt. Pushpa Malpani
Rajasthan High Court · (2011) 242 CTR 559
High Courts15 Nov 2010
Sanjay Kumar Chauhan and Another Vs Arbitrator and Others
Rajasthan High Court · (2011) 2 RLW 1000 : (2011) 1 RLW 1000
Arbitration and Conciliation Act, 1996 — Section 34
High Courts12 Nov 2010Allowed
Bhuvnesh @ Bhulli Vs State and Others
Rajasthan High Court · (2010) 11 RAJ CK 0147
Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 10A
High Courts12 Nov 2010Dismissed
Fakhruddin Vs Rent Tribunal and Others
Rajasthan High Court · (2011) 2 RCR(Rent) 140 : (2011) 1 RLW 689
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1Rajasthan Rent Control Act, 2001 — Section 18, 21
High Courts12 Nov 2010Dismissed
Roopa Ram Parihar and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 11 RAJ CK 0084
High Courts12 Nov 2010Dismissed
Assistant Commissioner, Commercial Taxes Vs Mangal Murti Cattle Feed
Rajasthan High Court · (2011) 1 RLW 606
Rajasthan Sales Tax Act, 1994 — Section 10(1), 8, 85, 86Value Added Tax Act — Section 100
High Courts11 Nov 2010
Kedar Vs Principal Home Secretary and Others
Rajasthan High Court · (2010) 11 RAJ CK 0114
High Courts11 Nov 2010Dismissed
Thakur Pehp Singh Vs Thakur Prathvi Singh and Others
Rajasthan High Court · AIR 2011 Raj 22 : (2011) 2 RLW 1638
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts11 Nov 2010
Surya Power Ltd. Vs S.K. Bhargava and Another
Rajasthan High Court · (2010) 11 RAJ CK 0107