High Courts30 Nov 2010
Krishna Gautam Vs State and Others
Rajasthan High Court · (2010) 11 RAJ CK 0038
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 6 of 68
High Courts29 Nov 2010
Mahesh Kumar and Babulal Vs State and Others
Rajasthan High Court · (2010) 11 RAJ CK 0172
High Courts29 Nov 2010
Narendra Singh and Others Vs State and Others
Rajasthan High Court · (2010) 11 RAJ CK 0044
High Courts29 Nov 2010
Purushottam Lal Garg Vs State and Others
Rajasthan High Court · (2010) 11 RAJ CK 0043
High Courts29 Nov 2010
Deen Dayal Sharma Vs State and Others
Rajasthan High Court · (2010) 11 RAJ CK 0042
High Courts29 Nov 2010
Birdhi Chand Peepada Vs State and Others
Rajasthan High Court · (2010) 11 RAJ CK 0039
High Courts26 Nov 2010Dismissed
Suresh Gupta (Dr.) Vs State of Rajasthan
Rajasthan High Court · (2011) 7 RCR(Criminal) 795 : (2011) 3 RLW 2006
Criminal Procedure Code, 1973 (CrPC) — Section 164, 389Penal Code, 1860 (IPC) — Section 120B, 307, 325, 326, 420
High Courts26 Nov 2010
Ramesh Kr.Chohla Vs State and Others Amar Singh Ors. Vs Dir. Edu. Dept. and Others
Rajasthan High Court · (2010) 11 RAJ CK 0173
High Courts26 Nov 2010
Shiv Shankar Vs State and Others
Rajasthan High Court · (2010) 11 RAJ CK 0049
Civil Services (Classification, Control and Appeal) Rules — Rule 14
High Courts26 Nov 2010
Badri Prasad and Others Vs State and Others
Rajasthan High Court · (2010) 11 RAJ CK 0041
High Courts26 Nov 2010Dismissed
Assistant Commercial Tax Officer, Flying Squad, Alwar Vs Electrolux Kelvinator Ltd. and another
Rajasthan High Court · (2012) 50 VST 519
Rajasthan Sales Tax Act, 1994 — Section 78(5)
High Courts26 Nov 2010Dismissed
Smt. Sajjana Vs State and Others
Rajasthan High Court · (2010) 11 RAJ CK 0006
Constitution of India, 1950 — Article 226
High Courts26 Nov 2010Allowed
Anand Sharma Vs Akhil Modi
Rajasthan High Court · (2010) 11 RAJ CK 0001
High Courts25 Nov 2010
BASF India Ltd. and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 3 RLW 2727
Constitution of India, 1950 — Article 21, 22Insecticides Act, 1968 — Section 22, 24, 24(3), 24(4), 29(1)
High Courts25 Nov 2010
Narayan Das Adwani Vs C.B.I.
Rajasthan High Court · (2010) 11 RAJ CK 0141
Penal Code, 1860 (IPC) — Section 161, 21Prevention of Corruption Act, 1947 — Section 5, 5(1), 5(2)Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 2, 7
High Courts25 Nov 2010Allowed
Vishnu Teli Vs State of Rajasthan and Another
Rajasthan High Court · AIR 2011 Raj 328 : (2011) 3 RCR(Criminal) 108 : (2011) 3 RCR(Criminal) 108 : (2011) 1 RLW 659
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 374, 397, 397(2), 401, 426Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts25 Nov 2010Allowed
In Re: OL of San India Electro Chem (P) Ltd.
Rajasthan High Court · (2010) 11 RAJ CK 0003
High Courts24 Nov 2010Allowed
Mahavir Prasad Soni Vs Hindustan Copper Limited and Others
Rajasthan High Court · (2010) 11 RAJ CK 0169
High Courts24 Nov 2010Dismissed
Assistant Commercial Taxes Officer Vs Shri Dalvir Singh
Rajasthan High Court · (2010) 11 RAJ CK 0168
Rajasthan Sales Tax Act, 1994 — Section 78(10A), 78(2)
High Courts24 Nov 2010Dismissed
Ankit Singh Vs RSRTC and Others
Rajasthan High Court · (2010) 11 RAJ CK 0165