High Courts07 Dec 2010Allowed
Jai Narain Vs State and Others
Rajasthan High Court · (2010) 12 RAJ CK 0086
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 4 of 68
High Courts07 Dec 2010
Govind Vyas Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 12 RAJ CK 0072
High Courts07 Dec 2010Allowed
New India Assurance Co. Ltd. Vs Smt. Dhani Devi and Others
Rajasthan High Court · (2011) 2 RLW 1768
Civil Procedure Code, 1908 (CPC) — Section 151Motor Vehicles Act, 1988 — Section 161(1), 165, 165(1), 166, 167
High Courts07 Dec 2010
Raghavendra Singh and Others Vs State of Raj. and Others
Rajasthan High Court · (2010) 12 RAJ CK 0056
High Courts07 Dec 2010Dismissed
Shakir Khan Vs Reshama Parveen and Another
Rajasthan High Court · (2010) 12 RAJ CK 0055
High Courts07 Dec 2010
Mukesh Kumar Sharma Vs State of Raj. and Others
Rajasthan High Court · (2010) 12 RAJ CK 0054
Panchayati Raj Act, 1994 — Section 89(8A)
High Courts07 Dec 2010Dismissed
Aasheesh Bhardwaj and Others Vs State and Others
Rajasthan High Court · (2010) 12 RAJ CK 0048
Constitution of India, 1950 — Article 14Rajasthan Educational Service Rules, 1970 — Rule 18A, 18B, 19, 19A
High Courts07 Dec 2010Dismissed
Raghuveer Singh Vs State of Raj. and Others
Rajasthan High Court · (2010) 12 RAJ CK 0043
Constitution of India, 1950 — Article 226Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 19(2), 23
High Courts07 Dec 2010
Nehrumal Jain and Others Vs Union of India and Others
Rajasthan High Court · (2011) 2 RLW 1565
Constitution of India, 1950 — Article 21
High Courts06 Dec 2010Allowed
Mateshwari Indrani Contractor (p) Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 41 VST 208
Constitution of India, 1950 — Article 226Rajasthan Value Added Tax Act, 2003 — Section 77Rajasthan Value Added Tax Rules, 2006 — Rule 44
High Courts06 Dec 2010Dismissed
Dr. Mahipal Nehra and Others Vs State of Raj. and Others
Rajasthan High Court · (2010) 12 RAJ CK 0089
Rajasthan Medical and Health (Recruitment) Rules, 1963 — Rule 19, 26
High Courts06 Dec 2010Dismissed
Narendra Singh Vs The Rajasthan Civil Services Appellate Tribunal and Others
Rajasthan High Court · (2010) 12 RAJ CK 0085
Rajasthan Panchayati Raj Act, 1994 — Section 89(8A)
High Courts06 Dec 2010Dismissed
Ramdev Changal Vs DEO (Ele) and Others
Rajasthan High Court · (2010) 12 RAJ CK 0084
High Courts06 Dec 2010
Jhabar Mal and Others Vs State of Raj. and Others
Rajasthan High Court · (2010) 12 RAJ CK 0082
High Courts06 Dec 2010Dismissed
Brij Lal Vs The Rajasthan Civil Services Appellate Tribunal and Others
Rajasthan High Court · (2010) 12 RAJ CK 0081
Rajasthan Panchayati Raj Act, 1994 — Section 89
High Courts06 Dec 2010Dismissed
Alka Vs State and Others
Rajasthan High Court · (2010) 12 RAJ CK 0079
Constitution of India, 1950 — Article 14Rajasthan Educational Service Rules, 1970 — Rule 18A, 18B, 19, 19A
High Courts06 Dec 2010
Tara Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 12 RAJ CK 0073
Civil Services (Classification, Control and Appeal) Rules — Rule 14
High Courts06 Dec 2010Dismissed
Ratan Lal Yadav Vs RCSAT and Others
Rajasthan High Court · (2010) 12 RAJ CK 0040