High Courts14 Dec 2010
Rajendra Singh Rajpurohit Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 6 RCR(Civil) 592 : (2011) 2 RLW 1742
Rajasthan Go-Seva Ayog Act, 1995 — Section 14(1)(A)
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 2 of 68
High Courts13 Dec 2010
Balbhadrya Yadav Vs R.P.S.C. and Others
Rajasthan High Court · (2010) 12 RAJ CK 0088
High Courts13 Dec 2010Dismissed
Suresh Kr. Agarawal Vs R and R Consortium (P) Ltd. and Others
Rajasthan High Court · (2010) 12 RAJ CK 0087
Companies Act, 1956 — Section 10F, 397, 398, 402, 403
High Courts13 Dec 2010
In Re: Jaipur Metals and Electrical filed by Genus Power Infra. Ltd and Umang Board (P) Ltd.
Rajasthan High Court · AIR 2011 Raj 39
Companies (Court) Rules, 1959 — Rule 99Companies Act, 1956 — Section 439, 439(4), 445, 557Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 20(1)
High Courts13 Dec 2010
Irfan Khan Vs State and Others
Rajasthan High Court · (2010) 12 RAJ CK 0065
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13(5)
High Courts13 Dec 2010
Naveen Kumar and Others Vs State and Others
Rajasthan High Court · (2010) 12 RAJ CK 0052
High Courts13 Dec 2010
Subhash Sharma Vs State and Others
Rajasthan High Court · (2010) 12 RAJ CK 0051
High Courts13 Dec 2010Dismissed
Akbar Khan and Others Vs State and Others
Rajasthan High Court · (2010) 12 RAJ CK 0047
Constitution of India, 1950 — Article 14Rajasthan Educational Service Rules, 1970 — Rule 18A, 18B, 19, 19A
High Courts13 Dec 2010
Surendra Singh Yadav, Kalu Lal Lodha and Mukat Singh Vs State and Others
Rajasthan High Court · (2010) 12 RAJ CK 0010
High Courts10 Dec 2010Allowed
Subhash Bhatia and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 2 RLW 1015 : (2011) 1 RLW 1015
Constitution of India, 1950 — Article 226Prevention of Corruption Act, 1988 — Section 10, 11, 13, 13(1), 13(2)Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13, 24
High Courts10 Dec 2010
Raju Meena and Others Vs State of Raj. and Another
Rajasthan High Court · (2010) 12 RAJ CK 0083
High Courts10 Dec 2010
Ramesh Chand Jain Vs State and Others
Rajasthan High Court · (2010) 12 RAJ CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 409, 467, 468, 471Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13(5)
High Courts10 Dec 2010Allowed
Usha Rani Sharma Vs State of Raj. and Others
Rajasthan High Court · (2010) 12 RAJ CK 0057
High Courts10 Dec 2010Dismissed
Anuj Parewa Vs State and Others
Rajasthan High Court · (2010) 12 RAJ CK 0045
Constitution of India, 1950 — Article 14Rajasthan Educational Service Rules, 1970 — Rule 18A, 18B, 19, 19A
High Courts10 Dec 2010Dismissed
Deepika Vs State and Others
Rajasthan High Court · (2010) 12 RAJ CK 0039
Constitution of India, 1950 — Article 14Rajasthan Educational Service Rules, 1970 — Rule 18A, 18B, 19, 19A
High Courts10 Dec 2010Dismissed
Madan Lal Vs Bheru Lal and Others
Rajasthan High Court · (2011) 2 RLW 1633
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)Transfer of Property Act, 1882 — Section 106
High Courts10 Dec 2010
Vikash Singh and Others Vs State of Rajastan and Others
Rajasthan High Court · (2011) 2 RLW 1395
Constitution of India, 1950 — Article 14Hindu Adoptions and Maintenance Act, 1956 — Section 16
High Courts10 Dec 2010Dismissed
Ganesh Ram and Others Vs State and Others
Rajasthan High Court · (2011) 2 RLW 1310
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35Land Acquisition Act, 1894 — Section 11, 11A, 16, 17, 17(1)