High Courts17 Jan 1996Dismissed
Ashok Kumar Joshi and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1996) 2 WLC 140 : (1996) 1 WLN 52
COURT ARCHIVE
Rajasthan High Court judgments, 1996
496 judgments · page 24 of 25
High Courts16 Jan 1996
COMMISSIONER OF WEALTH TAX Vs CHHAGAN LAL GUPTA.
Rajasthan High Court · (1996) 134 CTR 419
Wealth Tax Act, 1957 — Section 27(1), 27(3)
High Courts16 Jan 1996
United India Insurance Company Ltd. Vs Smt. Bela Marya and Others
Rajasthan High Court · (1997) ACJ 304 : AIR 1996 Raj 126 : (1996) 1 RLW 597 : (1996) 1 WLN 152
Motor Vehicles Act, 1988 — Section 126, 168
High Courts16 Jan 1996Allowed
Ram Chander Vs The State of Rajasthan and Others
Rajasthan High Court · (1996) 3 RLW 107 : (1996) 3 WLC 158 : (1996) 1 WLN 589
Constitution of India, 1950 — Article 14, 16, 21
High Courts16 Jan 1996
Commissioner of Wealth-tax Vs Bhanwar Lal Gupta
Rajasthan High Court · (1997) 228 ITR 650
High Courts16 Jan 1996Dismissed
Mohan Singh Vs Jaipur Metals and Electricals Ltd.
Rajasthan High Court · (1997) 75 FLR 771 : (1996) 2 LLJ 551
Constitution of India, 1950 — Article 226
High Courts16 Jan 1996
Commissioner of Wealth-tax Vs Vidhyadhar Gupta
Rajasthan High Court · (1997) 228 ITR 192
Wealth Tax Act, 1957 — Section 27Wealth Tax Rules, 1957 — Rule 1BB
High Courts15 Jan 1996Dismissed
Commissioner of Wealth Tax Vs Chhagan Lal Gupta
Rajasthan High Court · (1996) 87 TAXMAN 140
Wealth Tax Act, 1957 — Section 25(2), 27(1), 27(3)
High Courts15 Jan 1996Dismissed
Commissioner of Wealth Tax Vs Sunder Lal Gupta
Rajasthan High Court · (1996) 88 TAXMAN 15
Wealth Tax Act, 1957 — Section 25(2), 27(1), 27(3)
High Courts15 Jan 1996
Commissioner of Wealth-tax Vs Sunder Lal Gupta
Rajasthan High Court · (1997) 225 ITR 729
Wealth Tax Act, 1957 — Section 27(3)
High Courts15 Jan 1996
Commissioner of Wealth-tax Vs Chhagan Lal Gupta, Vidhya Sagar Gupta, Bhanwar Lal Gupta and Sunder Lal Gupta
Rajasthan High Court · (1997) 227 ITR 729
Wealth Tax Act, 1957 — Section 27
High Courts15 Jan 1996Dismissed
K.K. Complex (P) Ltd. Vs State of Rajasthan and Another
Rajasthan High Court · (1996) 3 RLW 141 : (1996) 3 WLC 306 : (1996) 1 WLN 575
Rajasthan Lands and Buildings Tax Act, 1964 — Section 2(10), 3
High Courts15 Jan 1996
COMMISSIONER OF WEALTH TAX Vs CHHAGAN LAL GUPTA (ALSO CWT v. VIDHYA SAGAR GUPTA, CWT v. BHANWAR LAL GUPTA).
Rajasthan High Court · (1996) 134 CTR 422
Wealth Tax Act, 1957 — Section 25(1), 27(3)
High Courts12 Jan 1996
COMMISSIONER OF Income Tax Vs MANAKCHAND.
Rajasthan High Court · (1997) 226 ITR 959
Income Tax Act, 1961 — Section 256, 271
High Courts12 Jan 1996
Kanchan Tyagi alias Rajeshwari Tyagi and Others Vs Mohd. Ishak Saddique Bhai Patel and Others
Rajasthan High Court · (1996) 2 ACC 651 : (1997) ACJ 874 : (1996) 2 RLW 379 : (1996) 2 WLC 508 : (1996) 1 WLN 117
High Courts10 Jan 1996
Lalchand Kothari Vs Commissioner of Wealth Tax
Rajasthan High Court · (1996) 86 TAXMAN 181
Income Tax Act, 1961 — Section 171Wealth Tax Act, 1957 — Section 20, 20A, 27(1)
High Courts10 Jan 1996
Chagan Lal D. Chouhan Vs Commissioner of Income Tax
Rajasthan High Court · (1996) 86 TAXMAN 484
Income Tax Act, 1961 — Section 256(1)
High Courts10 Jan 1996
Gopi Ram Lila Vs Commissioner of Income Tax
Rajasthan High Court · (1997) 225 ITR 320
Income Tax Act, 1961 — Section 14, 147, 148, 56
High Courts10 Jan 1996
Commissioner of Income Tax Vs Jaideo Jain and Co.
Rajasthan High Court · (1997) 227 ITR 302
Income Tax Act, 1961 — Section 147, 148, 256
High Courts10 Jan 1996
Commissioner of Income Tax Vs Trinity Hospital
Rajasthan High Court · (1996) 131 CTR 328 : (1997) 225 ITR 178 : (1996) 1 RLW 186 : (1996) WLC 196 : (1996) 1 WLN 23
Income Tax Act, 1961 — Section 32A, 32A(1), 32A(2)