High Courts20 Feb 1996Dismissed

Dwarka Prasad Vs Mishri Lal

Rajasthan High Court · (1996) 1 RLW 582 : (1996) 2 WLC 428 : (1996) 1 WLN 204

Civil Procedure Code, 1908 (CPC) — Section 151Partnership Act, 1932 — Section 14
High Courts15 Feb 1996Dismissed

Inder Chand Vs Mukna

Rajasthan High Court · (1996) 1 RLW 577 : (1996) 2 WLC 493 : (1996) 1 WLN 199

Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 254
High Courts06 Feb 1996

Gopal Dass Vs Tej Singh

Rajasthan High Court · AIR 1996 Raj 214 : (1997) 1 CivCC 91 : (1996) 1 RLW 323 : (1996) 2 WLC 1 : (1996) 1 WLN 91

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 13, Order 33 Rule 12