High Courts10 Jan 1996
Commissioner of Income Tax Vs Raj Kumar Bafna
Rajasthan High Court · (1997) 226 ITR 822
Income Tax Act, 1961 — Section 147, 256
COURT ARCHIVE
Rajasthan High Court judgments, 1996
496 judgments · page 25 of 25
High Courts10 Jan 1996
Lalchand Kothari Vs Commissioner of Wealth-tax
Rajasthan High Court · (1997) 225 ITR 142 : (1996) 2 RLW 586 : (1996) 3 WLC 373 : (1996) 1 WLN 36
Income Tax Act, 1961 — Section 171Wealth Tax Act, 1957 — Section 20, 20A
High Courts09 Jan 1996Allowed
Saraf Textile Workers Union Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 75 FLR 445 : (1996) 2 LLJ 841
Industrial Disputes Act, 1947 — Section 10
High Courts09 Jan 1996Allowed
Smt. Swaran Devi Vs Kailash Chandra Jain and Another
Rajasthan High Court · (1996) 1 RLW 292 : (1996) 1 WLN 186
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3), 19A
High Courts08 Jan 1996Dismissed
Pana Chand Jain Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1996 Raj 231 : (1996) 2 RLW 280 : (1996) 2 WLC 409 : (1996) 1 WLN 112
Constitution of India, 1950 — Article 14, 217, 221High Court Judges (Salaries and Conditions of Service) Act, 1954 — Section 14
High Courts05 Jan 1996Dismissed
Kamal Kishore Vyas and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 2 WLC 129 : (1996) 1 WLN 1
Constitution of India, 1950 — Article 309
High Courts05 Jan 1996Dismissed
Rajendra Pal Vs Anjali Singh and Others
Rajasthan High Court · (1996) CriLJ 1433 : (1996) 2 RCR(Criminal) 406 : (1996) 2 RLW 368 : (1996) 2 WLC 344 : (1996) 1 WLN 183
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126Hindu Marriage Act, 1955 — Section 9
High Courts05 Jan 1996Dismissed
Indu Engineering and Textiles Ltd. Vs Deep Special Steels Ltd.
Rajasthan High Court · (1996) 87 CompCas 133
Companies Act, 1956 — Section 434, 438, 439
High Courts04 Jan 1996Dismissed
Narendra Kumar Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 2066 : (1996) 1 RLW 382 : (1996) 2 WLC 48 : (1996) 1 WLN 33
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 405, 409
High Courts04 Jan 1996Dismissed
Mahaveer Prasad Vs The State of Rajasthan and Others
Rajasthan High Court · (1996) 3 RLW 138 : (1996) 3 WLC 595 : (1996) 1 WLN 593
Constitution of India, 1950 — Article 226, 227
High Courts04 Jan 1996
Commissioner of Income Tax Vs Ganesh Talkies
Rajasthan High Court · (1997) 226 ITR 487
Income Tax Act, 1961 — Section 143, 185
High Courts04 Jan 1996Dismissed
Central Board of Secondary Education, Ajmer Vs Sanjay Kumar
Rajasthan High Court · AIR 1996 Raj 203 : (1996) 2 WLC 552 : (1996) 1 WLN 176
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts04 Jan 1996
United India Insurance Co. Ltd. Vs Bhiki and Others
Rajasthan High Court · (1997) ACJ 1099
Motor Vehicles Act, 1939 — Section 95(2)(b)
High Courts04 Jan 1996Dismissed
Mahaveer Prasad Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 2 WLN 584
Constitution of India, 1950 — Article 226, 227
High Courts03 Jan 1996Allowed
Rajendra Kumar Vs Prabhu Ram Bana
Rajasthan High Court · (1996) 1 RLW 78 : (1996) 2 WLC 158 : (1996) 1 WLN 6
Notaries Act, 1952 — Section 4, 5, 6, 9
High Courts02 Jan 1996
Naini Devi and Others Vs Kailash Chandra and Others
Rajasthan High Court · (1996) 01 RAJ CK 0011
Penal Code, 1860 (IPC) — Section 279, 304A