High Courts01 Feb 1996
Smt. Kamli Gujar and Others Vs Rajasthan State Road Transport Corporation and Birju Singh.
Rajasthan High Court · (1996) 3 RLW 110 : (1996) 3 WLC 197 : (1996) 1 WLN 604
COURT ARCHIVE
Rajasthan High Court judgments, 1996
496 judgments · page 23 of 25
High Courts01 Feb 1996Dismissed
A Vs B
Rajasthan High Court · (1997) 1 DMC 34
Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(3), 399, 399(3), 482
High Courts01 Feb 1996
Sajag Upbhokta Shakti Sangthan Vs The State of Rajasthan and Others
Rajasthan High Court · (1996) 1 RLW 498 : (1996) 1 WLN 145
Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 10, 9
High Courts01 Feb 1996Dismissed
Shashi Kant Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 1 RLW 459 : (1996) WLC 358 : (1996) 1 WLN 601
Constitution of India, 1950 — Article 226, 311
High Courts31 Jan 1996Dismissed
State of Rajasthan Vs Vimla Devi (Smt.) and Another
Rajasthan High Court · (1998) 3 LLJ 1123 : (1996) 1 RLW 340 : (1996) 2 WLC 266 : (1996) 1 WLN 78
Factories Act, 1948 — Section 106, 92
High Courts31 Jan 1996Dismissed
The Topkhana Desh Grah Nirman Sahkari Samlti Limited Vs The State of Rajasthan and Others
Rajasthan High Court · (1996) 3 RLW 289 : (1996) 1 WLN 580
Constitution of India, 1950 — Article 226Specific Relief Act, 1963 — Section 3Transfer of Property Act, 1882 — Section 17, 40, 53A, 54
High Courts31 Jan 1996Allowed
Badri Lal Vs State of Rajasthan
Rajasthan High Court · (1996) 1 RLW 450 : (1996) 1 WLN 75
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 18, 42, 50, 8
High Courts30 Jan 1996Dismissed
Narain Lal Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 1 RLW 316 : (1996) 1 WLC 767 : (1996) 1 WLN 73
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114
High Courts29 Jan 1996Dismissed
Dhanpat Singh Vs Marudhar Kshetriya Gramine Bank and Others
Rajasthan High Court · (1996) 1 RLW 309 : (1996) 2 WLC 274 : (1996) 1 WLN 67
High Courts29 Jan 1996Dismissed
Taj Mohammed Vs District and Sessions Judge and Others
Rajasthan High Court · (1996) 1 RLW 313 : (1996) 2 WLC 26 : (1996) 1 WLN 70
Constitution of India, 1950 — Article 14, 16, 21, 309
High Courts25 Jan 1996
Rikhab Chand Vs State of Rajasthan
Rajasthan High Court · (1996) 1 RLW 725 : (1996) 1 WLN 149
High Courts24 Jan 1996Allowed
Ram Sharan and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1996) 2 WLN 588
Penal Code, 1860 (IPC) — Section 109, 406, 494, 498A
High Courts24 Jan 1996Dismissed
Kishan Singh Vs State of Rajasthan and Another
Rajasthan High Court · (1996) 1 RLW 304 : (1996) 2 WLC 118 : (1996) 1 WLN 49
Constitution of India, 1950 — Article 226, 309Penal Code, 1860 (IPC) — Section 147, 148, 323, 342
High Courts24 Jan 1996Allowed
Ram Sharan Vs State of Rajasthan and Another
Rajasthan High Court · (1996) 1 RLW 500 : (1996) 2 WLN 587
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 498A
High Courts24 Jan 1996Dismissed
Moti Lal Vs Superintendent, Government Press and Others
Rajasthan High Court · (1996) 2 LLJ 234 : (1996) 1 RLW 295 : (1996) 2 WLC 4 : (1996) 1 WLN 59
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts19 Jan 1996Dismissed
Narendra Dev Vs The Labour Court and Others
Rajasthan High Court · (1996) 1 RLW 410 : (1996) 2 WLC 121 : (1996) 1 WLN 42
Industrial Disputes Act, 1947 — Section 10, 2, 25F
High Courts19 Jan 1996Dismissed
Ishwar Textile Vs Jaipur Golden and Another
Rajasthan High Court · (1997) 3 CivCC 367 : (1996) 1 RLW 302 : (1996) 2 WLC 80 : (1996) 1 WLN 46
Civil Procedure Code, 1908 (CPC) — Section 104
High Courts18 Jan 1996Partly Allowed
Executive Engineer, Irrigation Division and Another Vs Anop Kanwar (Smt.) and Another
Rajasthan High Court · (1998) 3 LLJ 1120
Workmens Compensation Act, 1923 — Section 4
High Courts18 Jan 1996Dismissed
Smt. Bhagwanidevi and Others Vs State of Rajasthan
Rajasthan High Court · (1996) 1 RLW 269 : (1996) 1 WLN 56
Criminal Procedure Code, 1973 (CrPC) — Section 202, 438, 482Penal Code, 1860 (IPC) — Section 306, 396
High Courts17 Jan 1996
Commissioner of Income Tax Vs Banswara Textiles Mills Ltd.
Rajasthan High Court · (1996) 131 CTR 408 : (1999) 235 ITR 743
Income Tax Act, 1961 — Section 256, 256(2)