High Courts14 Mar 1996Dismissed
Keshav Kumar Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 2 RLW 327 : (1997) 1 WLC 612 : (1996) 1 WLN 227
COURT ARCHIVE
Rajasthan High Court judgments, 1996
496 judgments · page 21 of 25
High Courts13 Mar 1996
Kerta Mal Vs State of Rajasthan
Rajasthan High Court · (1996) 1 RLW 651 : (1996) 1 WLN 148
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 397, 399, 482
High Courts12 Mar 1996Dismissed
Rajesh Meena Vs State of Rajasthan
Rajasthan High Court · (1996) 3 WLC 582 : (1996) 2 WLN 92
Cinematograph Act, 1952 — Section 7Copyright Act, 1957 — Section 63, 64, 68ACriminal Procedure Code, 1973 (CrPC) — Section 161, 397, 482
High Courts11 Mar 1996Allowed
J.K. Goyal Vs Jaipur Metals and Electricals Limited
Rajasthan High Court · (1997) 2 LLJ 1075 : (1996) 3 RLW 200 : (1996) 2 WLC 396
Constitution of India, 1950 — Article 12, 14
High Courts11 Mar 1996Allowed
State of Rajasthan and Others Vs Mangi Lal
Rajasthan High Court · (1996) 1 RLW 480 : (1995) 1 WLC 268 : (1996) 1 WLN 84
Constitution of India, 1950 — Article 309
High Courts11 Mar 1996Allowed
State of Rajasthan and Others Vs Prakash Chandra and Others
Rajasthan High Court · (1996) 1 RLW 675 : (1996) 3 WLC 585 : (1996) 1 WLN 212
Constitution of India, 1950 — Article 14, 16
High Courts08 Mar 1996Dismissed
Sudarshan Kumar Sharma Vs State of Raj. and Others
Rajasthan High Court · (1997) 1 WLC 428 : (1996) 1 WLN 607
Constitution of India, 1950 — Article 124, 217, 222, 224, 226
High Courts05 Mar 1996
COMMISSIONER OF INCOME TAX Vs JAIPUR UDYOG LTD.
Rajasthan High Court · (1996) 136 CTR 51
Income Tax Act, 1961 — Section 32, 34
High Courts04 Mar 1996
Zaffar Hussain and Others Vs Gurcharan Lal Bhatia and Another
Rajasthan High Court · (1996) 3 WLC 108 : (1996) 1 WLN 408
Civil Procedure Code, 1908 (CPC) — Section 100, 151
High Courts01 Mar 1996Allowed
Dr. D.C. Dudi and Others Vs University of Rajasthan and Another
Rajasthan High Court · (1996) 3 RLW 253 : (1997) 1 WLC 189 : (1996) 1 WLN 638
Constitution of India, 1950 — Article 14, 226
High Courts01 Mar 1996Dismissed
Rajasthan State Electricity Board Vs Iqbal Singh and Others
Rajasthan High Court · (1996) 2 RLW 8 : (1996) 2 WLC 255 : (1996) 1 WLN 189
High Courts29 Feb 1996Allowed
Smt. Sarwani Vs Prabhu Narain and Another
Rajasthan High Court · (1996) 2 DMC 63
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19
High Courts28 Feb 1996Allowed
Bhupinder Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (1996) 3 WLC 177 : (1996) 1 WLN 555
Penal Code, 1860 (IPC) — Section 306
High Courts28 Feb 1996Allowed
Sobhagmal Kataria and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 2 ACC 452 : AIR 1997 Raj 7 : (1996) 3 RLW 249 : (1996) WLC 375 : (1996) 1 WLN 595
Constitution of India, 1950 — Article 226, 265Contract Act, 1872 — Section 2Motor Vehicles Act, 1988 — Section 7(2)
High Courts27 Feb 1996Dismissed
Ruda Ram Vs Mehar Singh
Rajasthan High Court · (1997) 1 CivCC 354
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Rajasthan Tenancy Act, 1955 — Section 42Specific Relief Act, 1963 — Section 10, 23
High Courts27 Feb 1996Allowed
Manjee Vs State of Rajasthan
Rajasthan High Court · (1996) 2 RCR(Criminal) 258 : (1996) 1 RLW 389 : (1996) 2 WLC 405 : (1996) 1 WLN 138
Constitution of India, 1950 — Article 254Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 37, 8
High Courts27 Feb 1996
Commissioner of Income Tax Vs Lucky Mineral Pvt. Ltd.
Rajasthan High Court · (1996) 134 CTR 541 : (1997) 226 ITR 245
Income Tax Act, 1961 — Section 80HH
High Courts26 Feb 1996
Govind Chander Mathur Vs State and Others
Rajasthan High Court · (1996) 2 WLC 348 : (1996) 1 WLN 231
Constitution of India, 1950 — Article 226
High Courts26 Feb 1996Dismissed
The Commissioner of Income Tax Vs Sarvanjinik Grah-Nirman Samiti Ltd.
Rajasthan High Court · (1996) 1 WLN 569
Evidence Act, 1872 — Section 101Income Tax Act, 1961 — Section 269, 269B, 52
High Courts26 Feb 1996
Professor B.L. Verma Vs University of Raj. and Others
Rajasthan High Court · (1996) 3 RLW 210 : (1996) 3 WLC 212 : (1996) 1 WLN 566
Constitution of India, 1950 — Article 226