High Courts27 Mar 1996Dismissed

Nizamuddin Vs Jugal Kishore

Rajasthan High Court · AIR 1996 Raj 207 : (1996) 3 RLW 690

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5), 100Negotiable Instruments Act, 1881 (NI) — Section 13Rajasthan Money Lenders Act, 1963 — Section 2(1)
High Courts21 Mar 1996Dismissed

Laxman and Others Vs State

Rajasthan High Court · (1996) 1 RLW 574 : (1996) 3 WLC 128 : (1996) 1 WLN 81

Rajasthan Irrigation and Drainage Act, 1954 — Section 16, 20