High Courts01 May 1996
Smt. Amar Kumari Surana Vs Commissioner of Income Tax
Rajasthan High Court · (1997) 226 ITR 344
Income Tax Act, 1961 — Section 69B
COURT ARCHIVE
Rajasthan High Court judgments, 1996
496 judgments · page 18 of 25
High Courts01 May 1996
Commissioner of Income Tax Vs Sheo Raj Bhatia
Rajasthan High Court · (1996) 134 CTR 264 : (1999) 235 ITR 523 : (1996) 1 RLW 705
Income Tax Act, 1961 — Section 15, 16
High Courts01 May 1996
Pan Devi and Another Vs Lallu Ram Yadav and Others
Rajasthan High Court · (1997) ACJ 1240
High Courts26 Apr 1996
HIS LATE HIGHNESS MAHARANA SHRI BHAGWAT SINGHJI OF MEWAR Vs INCOME TAX APPELLATE TRIBUNAL and Others
Rajasthan High Court · (1996) 133 CTR 97 : (1996) WLC 226
Constitution of India, 1950 — Article 226
High Courts26 Apr 1996
Maharana Shri Bhagwat Singhji of Mewar (Late his Highness) Vs Income Tax Appellate Tribunal, Jaipur Bench and Others
Rajasthan High Court · (1997) 223 ITR 192 : (1996) 1 WLN 695
High Courts26 Apr 1996
Gopa Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 2987 : (1996) 2 WLC 654
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324
High Courts26 Apr 1996Allowed
Pankaj Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 3265 : (1996) 1 RLW 628 : (1996) 3 WLC 106 : (1996) 1 WLN 130
Criminal Procedure Code, 1973 (CrPC) — Section 164, 438, 439Penal Code, 1860 (IPC) — Section 366A, 376
High Courts26 Apr 1996Dismissed
Mantri, Khadi Mandir Vs Labour Judge, Labour Court and Others
Rajasthan High Court · (1996) 1 RLW 665 : (1996) 3 WLC 96 : (1996) 1 WLN 143
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C
High Courts26 Apr 1996
The State of Rajasthan and Others Vs Swaroop Ram
Rajasthan High Court · (1996) 2 RLW 51 : (1996) 2 WLC 624 : (1996) 1 WLN 259
Rajasthan Co-operative Societies Act, 1965 — Section 32
High Courts25 Apr 1996
Premier Vegetable Products Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1997) 227 ITR 698
Income Tax Act, 1961 — Section 35B(1)
High Courts25 Apr 1996
Shanker Lal Sharma Vs State of Raj. and Others
Rajasthan High Court · (1996) 1 RLW 635 : (1996) 1 WLN 98
Constitution of India, 1950 — Article 227
High Courts25 Apr 1996
Girdharilal and Co. Vs Commissioner of Income Tax
Rajasthan High Court · (1996) 88 TAXMAN 129
Income Tax Act, 1961 — Section 144, 145, 145(2)
High Courts25 Apr 1996Dismissed
Ram Niwas Agrawal and Sons and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 2 RLW 41 : (1996) 1 WLN 268
Constitution of India, 1950 — Article 166
High Courts24 Apr 1996Allowed
Gulia @ Gulsher and Another Vs The District Magistrate and Another
Rajasthan High Court · (1996) 1 RLW 667 : (1996) 1 WLN 162
Constitution of India, 1950 — Article 22National Security Act, 1980 — Section 13, 3
High Courts24 Apr 1996Dismissed
Mansi Mathur Vs Registrar, Mohan Lal Sukhadia University, Udaipur
Rajasthan High Court · AIR 1997 Raj 162
Constitution of India, 1950 — Article 226
High Courts23 Apr 1996Dismissed
A.N. Ansari Vs Raj. High Court and Another
Rajasthan High Court · (1996) WLC 329 : (1996) 1 WLN 96
Constitution of India, 1950 — Article 226
High Courts22 Apr 1996
ADDITIONAL COMMISSIONER OF INCOME TAX Vs HASSAN CHAND and SONS.
Rajasthan High Court · (1996) 133 CTR 284
Income Tax Act, 1961 — Section 131, 132, 133, 134, 135Partnership Act, 1932 — Section 37, 42, 43
High Courts22 Apr 1996
Addl. Commissioner of Income Tax Vs Hassan Chand and Sons
Rajasthan High Court · (1997) 224 ITR 244
Income Tax (Removal of Difficulties) Order, 1962 — Article 2, 3Income Tax Act, 1922 — Section 26AIncome Tax Act, 1961 — Section 184, 184(4), 185, 185(5), 187
High Courts22 Apr 1996
Assam Roller Flour Mills Vs Commissioner of Income Tax
Rajasthan High Court · (1997) 227 ITR 43
High Courts22 Apr 1996
Commissioner of Income Tax Vs Rajasthan State Co-operative Bank
Rajasthan High Court · (1997) 223 ITR 55
Income Tax Act, 1961 — Section 80P