High Courts06 May 1996Allowed
Dhanna Lal and Others Vs State of Raj. and Others
Rajasthan High Court · (1996) 3 RLW 152 : (1996) 2 WLN 106
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Rajasthan High Court judgments, 1996
496 judgments · page 17 of 25
High Courts06 May 1996
Kailash Narain Gupta Vs Commissioner of Income Tax
Rajasthan High Court · (1997) 225 ITR 921
Motor Vehicles Act, 1939 — Section 110CC
High Courts03 May 1996Allowed
Rajasthan Judicial Service Officers Association and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 2 RLW 1 : (1996) 2 WLC 594 : (1996) 1 WLN 629
High Courts03 May 1996
Girdhari Singh Bapna and Others Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1997 Raj 24 : (1996) 3 RLW 148 : (1996) 3 WLC 226 : (1996) 1 WLN 617
Constitution of India, 1950 — Article 226, 245
High Courts03 May 1996Allowed
Bhupendra Kumar Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 3180 : (1996) 3 RCR(Criminal) 108 : (1996) 1 RLW 686 : (1996) 2 WLC 710 : (1996) 1 WLN 167
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 205, 24, 397(1), 397(2), 446
High Courts03 May 1996
Commissioner of Income Tax Vs Bhanwarlal
Rajasthan High Court · (1997) 225 ITR 870
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts03 May 1996Dismissed
State of Assam and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 1 WLN 651
Constitution of India, 1950 — Article 131, 139A, 174, 226, 355Government of India Act, 1935 — Section 204
High Courts02 May 1996Allowed
Gurdev Singh Vs State of Rajasthan
Rajasthan High Court · (1996) 1 WLN 425
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42, 8
High Courts02 May 1996
COMMISSIONER OF INCOME TAX Vs BHANWAR LAL JAS RAJ GEHLOT.
Rajasthan High Court · (1996) 134 CTR 568
Income Tax Act, 1961 — Section 132, 256, 263
High Courts02 May 1996Dismissed
Bharat Dan Vs State of Rajasthan and Another
Rajasthan High Court · (1996) 2 RLW 48 : (1996) 3 WLC 200 : (1996) 1 WLN 416
Constitution of India, 1950 — Article 226
High Courts01 May 1996
Mustqeem Vs State of Rajasthan
Rajasthan High Court · (1996) 3 RLW 122 : (1996) 3 WLC 190 : (1996) 2 WLN 556
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 307
High Courts01 May 1996
Commissioner of Income Tax Vs Shiv Raj Bhatia
Rajasthan High Court · (1996) 133 CTR 379 : (1997) 227 ITR 7 : (1996) 1 WLN 374
Income Tax Act, 1961 — Section 10, 16, 17, 256
High Courts01 May 1996
Jhamku Devi and Others Vs Lallu Ram Yadav and Others
Rajasthan High Court · (1997) ACJ 891
High Courts01 May 1996
COMMISSIONER OF INCOME TAX Vs JAG MOHAN GOYAL.
Rajasthan High Court · (1996) 134 CTR 90
Income Tax Act, 1961 — Section 16, 256
High Courts01 May 1996
COMMISSIONER OF INCOME TAX Vs PEER KHAN CHAND KHAN.
Rajasthan High Court · (1996) 136 CTR 308
Income Tax Act, 1961 — Section 256
High Courts01 May 1996
COMMISSIONER OF INCOME TAX Vs JANKIDAS RAM PRATAP.
Rajasthan High Court · (1996) 134 CTR 262
Hindu Succession Act, 1956 — Section 8Income Tax Act, 1961 — Section 256, 40
High Courts01 May 1996
Commissioner of Income Tax Vs Premier Vegetable Products
Rajasthan High Court · (1996) 133 CTR 372 : (1997) 227 ITR 931
Income Tax Act, 1961 — Section 36(1)
High Courts01 May 1996
COMMISSIONER OF INCOME TAX Vs MOTI MAL MOHNOT.
Rajasthan High Court · (1996) 134 CTR 88
Income Tax Act, 1961 — Section 16, 256
High Courts01 May 1996
Commissioner of Income Tax Vs Peer Khan Chand Khan Morak
Rajasthan High Court · (1997) 226 ITR 796
Income Tax Act, 1961 — Section 32
High Courts01 May 1996
Amba Lal and Another Vs Union of India (UOI) and Others
Rajasthan High Court · (1998) ACJ 279 : (1996) 3 WLC 336
Motor Vehicles Act, 1988 — Section 140, 217