High Courts23 May 1996Dismissed
Krishan Lal and Others Vs Raja Ram and Another
Rajasthan High Court · (1996) 2 RLW 213 : (1996) 3 WLC 8 : (1996) 1 WLN 333
Hindu Adoptions and Maintenance Act, 1956 — Section 11, 12, 13, 16, 9
COURT ARCHIVE
Rajasthan High Court judgments, 1996
496 judgments · page 15 of 25
High Courts22 May 1996
COMMISSIONER OF INCOME TAX Vs ABDULKARIM STONE CONTRACTOR. (ALSO Commissioner of Income Tax v. RAJ FLORING STONE (DBIT REF. NO. 38A OF 1987) and Commissioner of Income Tax v. AGARWAL FLORING STONE (DBIT REF. NO. 38B OF 1987)).
Rajasthan High Court · (1996) 134 CTR 47
Income Tax Act, 1961 — Section 147, 148, 152, 263, 32Motor Vehicles Act, 1988 — Section 2
High Courts22 May 1996Dismissed
Neta Vs New Pink City Grah Nirman Sahkari Samiti Ltd., Jaipur
Rajasthan High Court · AIR 1997 Raj 28 : (1996) 2 RLW 693 : (1996) 3 WLC 58
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 39 Rule 1, Order 39 Rule 2, 115(2)Rajasthan Tenancy Act, 1955 — Section 42
High Courts22 May 1996
Commissioner of Income Tax Vs Premier Vegetables Product
Rajasthan High Court · (1997) 225 ITR 990
Income Tax Act, 1961 — Section 32, 32(1), 32(2), 32A, 33
High Courts22 May 1996
Prakash Chand Sanghi and Others Vs Pawan Kumar Baj and Others
Rajasthan High Court · (1996) 86 CompCas 935
Companies Act, 1956 — Section 397, 398, 634A
High Courts22 May 1996
Commissioner of Income Tax Vs Abdulkarim Stone Contractor, Raj Flooring Stone Co. and Agarwal Flooring Stone Co.
Rajasthan High Court · (1997) 225 ITR 1032
Income Tax Act, 1961 — Section 263, 32(1), 32A
High Courts22 May 1996Dismissed
Binani Zinc Ltd. and Another Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1996 Raj 238 : (1996) 3 WLC 203
Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 5
High Courts22 May 1996
Commissioner of Income Tax Vs Rajasthan Financial Corporation (No. 2)
Rajasthan High Court · (1998) 229 ITR 252
Income Tax Act, 1961 — Section 263, 36(1)
High Courts21 May 1996Dismissed
Pratap Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1996) 2 RLW 388 : (1996) 2 RLW 388 : (1996) 3 WLC 353 : (1996) 1 WLN 391
Constitution of India, 1950 — Article 21, 300Criminal Procedure Code, 1973 (CrPC) — Section 403, 420, 482Penal Code, 1860 (IPC) — Section 23, 24, 403, 420
High Courts21 May 1996Dismissed
Dinesh Chandra Sharma Vs State
Rajasthan High Court · (1996) 2 RLW 210 : (1996) 3 WLC 206 : (1996) 1 WLN 426
Constitution of India, 1950 — Article 226
High Courts21 May 1996Dismissed
Parveen Kumar and Another Vs The State of Rajasthan and Another
Rajasthan High Court · (1997) 1 RCR(Criminal) 464 : (1996) 2 RLW 533 : (1996) 1 WLN 312
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 200, 202, 203Evidence Act, 1872 — Section 114, 145, 165
High Courts21 May 1996Allowed
Laxmi Narayan Sharma Vs Superintendent, C. Ex. and Cus.
Rajasthan High Court · (1996) 87 ELT 345 : (1996) 3 WLC 394
Central Excise Rules, 1944 — Rule 170, 173Q, 226, 53(2), 9(1)Central Excises and Salt Act, 1944 — Section 36B, 37(B), 9(1)Criminal Procedure Code, 1973 (CrPC) — Section 245(2), 482
High Courts18 May 1996
Tribhuwan Singh Vs Ramesh Chandra and Others
Rajasthan High Court · (1998) ACJ 579 : (1996) 3 WLC 377
Employees State Insurance Act, 1948 — Section 2, 46, 53, 61, 75Motor Vehicles Act, 1988 — Section 166
High Courts17 May 1996Dismissed
Sahib Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 3 RLW 551 : (1997) 1 WLC 608 : (1996) 2 WLN 96
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 24
High Courts16 May 1996
COMMISSIONER OF INCOME TAX Vs G. T. ENTERPRISES.
Rajasthan High Court · (1996) 134 CTR 496
Income Tax Act, 1961 — Section 143, 256, 263, 271, 273
High Courts16 May 1996
Dhanna Ram and Others Vs The State of Rajasthan
Rajasthan High Court · (1996) 1 WLN 434
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113A, 113B
High Courts16 May 1996Allowed
Brij Mohan Agarwal Vs Ram Gopal
Rajasthan High Court · (1996) 3 RLW 159 : (1996) WLC 158 : (1996) 2 WLN 103
Limitation Act, 1963 — Section 5
High Courts15 May 1996
Chagan Mal Bastimal Vs Commissioner of Income Tax
Rajasthan High Court · (1997) 223 ITR 697
Income Tax Act, 1961 — Section 154, 256, 256(2), 36
High Courts14 May 1996Allowed
Sardar Singh Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 3186 : (1996) 2 RLW 162 : (1996) 3 WLC 247 : (1996) 1 WLN 326
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 8
High Courts14 May 1996Dismissed
Kalyanmal Vs R.S.R.T.C. and Others
Rajasthan High Court · (1996) 2 RLW 472 : (1996) 3 WLC 153 : (1996) 1 WLN 347
Industrial Disputes Act, 1947 — Section 33C