High Courts13 May 1996
Commissioner of Income Tax Vs Mohta Constructions Co.
Rajasthan High Court · (1996) 133 CTR 450 : (1997) 227 ITR 124
Income Tax Act, 1961 — Section 194C, 214
COURT ARCHIVE
Rajasthan High Court judgments, 1996
496 judgments · page 16 of 25
High Courts13 May 1996Dismissed
Amar Chand Vs RSRTC and Others
Rajasthan High Court · (1996) 2 RLW 87 : (1996) 1 WLN 420
Constitution of India, 1950 — Article 226
High Courts10 May 1996Allowed
Bishan Singh Vs Hanuman Singh
Rajasthan High Court · (1997) CriLJ 344 : (1996) 2 RLW 65 : (1996) 3 WLC 281 : (1996) 1 WLN 345
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482
High Courts10 May 1996
Pritam Chand and Others Vs State of Raj. and Others
Rajasthan High Court · (1996) 3 RLW 157 : (1996) WLC 274 : (1996) 2 WLN 113
Constitution of India, 1950 — Article 226
High Courts09 May 1996
Controller of Estate Duty Vs Radhey Shyam
Rajasthan High Court · (1998) 230 ITR 362
Estate Duty Act, 1953 — Section 10, 5, 6, 7, 8Hindu Succession Act, 1956 — Section 14Hindu Womens Right to Property Act, 1937 — Section 3(2), 3(3)
High Courts09 May 1996
Shankar Lal and Another Vs Yaseen Ali and Others
Rajasthan High Court · (1996) 2 ACC 660 : (1997) ACJ 903 : (1996) 3 RLW 154
Motor Vehicles Act, 1988 — Section 140, 173
High Courts09 May 1996Dismissed
Uttama Ram Bhargava Vs Raj. State Road Transport Corporation and Another
Rajasthan High Court · (1996) 2 RLW 154 : (1996) 3 WLC 81 : (1996) 1 WLN 343
Apprentices Act, 1961 — Section 18, 2, 22, 7, 8Constitution of India, 1950 — Article 226
High Courts09 May 1996Allowed
Gopi Kishan Vs Bajrang Lal and Another
Rajasthan High Court · (1996) 2 WLC 585 : (1996) 1 WLN 101
Evidence Act, 1872 — Section 43, 58Hindu Succession Act, 1956 — Section 3, 8
High Courts08 May 1996
COMMISSIONER OF INCOME TAX Vs RAJASTHAN FINANCIAL CORPORATION.
Rajasthan High Court · (1996) 134 CTR 145
Income Tax Act, 1961 — Section 256, 263
High Courts08 May 1996Dismissed
Farida and Others Vs Abid and Others
Rajasthan High Court · (1996) 05 RAJ CK 0070
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts08 May 1996
Prakash Chand Surana Vs Commissioner of Wealth-tax
Rajasthan High Court · (1997) 228 ITR 604
High Courts08 May 1996
Jaipur Electro Pvt. Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1997) 223 ITR 535
Income Tax Act, 1961 — Section 37, 37(1)
High Courts08 May 1996Allowed
Draupadi Devi and Others Vs Inder Kumar and Another
Rajasthan High Court · (1998) ACJ 418 : (1996) 3 WLC 356
Motor Vehicles Act, 1988 — Section 95
High Courts08 May 1996
Commissioner of Income Tax Vs Assam Roller Flour Mills
Rajasthan High Court · (1997) 226 ITR 876
Income Tax Act, 1961 — Section 37
High Courts08 May 1996
Commissioner of Income Tax Vs Rajasthan Financial Corporation (No. 1)
Rajasthan High Court · (1998) 229 ITR 246
Income Tax Act, 1961 — Section 263
High Courts07 May 1996
Commissioner of Income Tax Vs S.M. Bhatia Associates
Rajasthan High Court · (1996) 135 CTR 13 : (1998) 234 ITR 687
Income Tax Act, 1961 — Section 256(2)
High Courts07 May 1996
JAIPUR ELECTRO PVT. LTD. Vs COMMISSIONER OF INCOME TAX.
Rajasthan High Court · (1996) 134 CTR 237
Income Tax Act, 1961 — Section 256, 37
High Courts07 May 1996
Mahaveer Vs State of Rajasthan
Rajasthan High Court · (1996) 3 RLW 503 : (1996) 1 WLN 623
Penal Code, 1860 (IPC) — Section 302, 307
High Courts06 May 1996Dismissed
Madhav Prakash Vs State of Raj. and Another
Rajasthan High Court · (1996) 2 RLW 5 : (1996) 1 WLN 413
Constitution of India, 1950 — Article 226
High Courts06 May 1996
Commissioner of Income Tax Vs Anjani Kumar and Co. Pvt. Ltd.
Rajasthan High Court · (1997) 227 ITR 786
Income Tax Act, 1961 — Section 32(1), 37(2A)