COURT ARCHIVE

Rajasthan High Court judgments, 1979

276 judgments · page 8 of 14

High Courts10 Jul 1979Dismissed

Radient Industries Vs The Union of India (UOI) and Others

Rajasthan High Court · (1980) 6 ELT 21

Central Excise Rules, 1954 — Rule 174, 200ACentral Excises and Salt Act, 1944 — Section 12, 35, 36, 6, 9Constitution of India, 1950 — Article 226, 227

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High Courts10 Jul 1979Dismissed

Rama Shanker Vs Smt. Rama Beti alias Sharda alias Kamala

Rajasthan High Court · (1979) WLN 219

Guardians and Wards Act, 1890 — Section 25, 47Penal Code, 1860 (IPC) — Section 497

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High Courts07 Jul 1979Allowed

Rangi Lal Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1980 Raj 61

Rajasthan Minor Mineral Concession Rules, 1959 — Rule 17, 17(21), 17(22)

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High Courts05 Jul 1979

Commercial Taxes Officer Vs Foreign Import and Export Association

Rajasthan High Court · (1980) 45 STC 265

Central Sales Tax Act, 1956 — Section 10, 10A, 8

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High Courts05 Jul 1979Dismissed

Dr. (Smt.) Snehlata Mathur Vs Mahendra Narain

Rajasthan High Court · AIR 1980 Raj 64

Guardians and Wards Act, 1890 — Section 10, 19, 25, 47Hindu Minority and Guardianship Act, 1956 — Section 13, 6

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High Courts03 Jul 1979Dismissed

Keshav Puri Vs Union of India (UOI) and Others

Rajasthan High Court · (1979) WLN 393

All India Services Act, 1951 — Section 3Constitution of India, 1950 — Article 226Succession Act, 1925 — Section 306

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High Courts03 Jul 1979Allowed

The Assistant Commercial Taxes Officer Vs Ramesh Leather Stores and Another

Rajasthan High Court · (1982) 49 STC 79

Rajasthan Sales Tax Act, 1954 — Section 15(3A)

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High Courts02 Jul 1979

Indra and Co. Vs Commissioner of Income Tax

Rajasthan High Court · (1980) 122 ITR 510 : (1979) RLW 410 : (1979) WLN 266

Income Tax Act, 1961 — Section 271(1), 271(4A), 273A

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High Courts02 Jul 1979Dismissed

Kishan Gopal Vs Smt. Sarswati

Rajasthan High Court · (1979) WLN 555

Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 112, 114Hindu Marriage Act, 1955 — Section 12, 13, 24, 27, 28

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High Courts19 Jun 1979Allowed

Premsingh Vs The State of Rajasthan

Rajasthan High Court · (1979) WLN 769

Penal Code, 1860 (IPC) — Section 304, 304A

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High Courts11 May 1979

Kalyanji Patel Vs Motilal

Rajasthan High Court · (1979) WLN 187

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts11 May 1979Dismissed

Gulam Rasool Vs Smt. Mariyam and Others

Rajasthan High Court · AIR 1980 Raj 197 : (1979) RLW 404

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(4), 115

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High Courts11 May 1979Allowed

The Rajputana Cotton Press Public Limited Company Vs The State of Rajasthan and Others

Rajasthan High Court · (1979) 44 STC 373

Constitution of India, 1950 — Article 226

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High Courts11 May 1979Allowed

Jaipur Udyog Ltd. Vs Commercial Taxes Officer

Rajasthan High Court · (1979) 44 STC 456

Constitution of India, 1950 — Article 226

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High Courts11 May 1979

Ramchod Mal Vs Nawratanmal and Others

Rajasthan High Court · (1979) RLW 418 : (1979) WLN 489

Civil Procedure Code, 1908 (CPC) — Section 2, 47, 96COMPANIES ACT, 1956 — Section 483Constitution of India, 1950 — Article 133

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High Courts10 May 1979Allowed

Poonam Chand Vs The District Judge and Others

Rajasthan High Court · (1979) WLN 596

Constitution of India, 1950 — Article 14, 16, 225, 226, 227

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High Courts10 May 1979Dismissed

Municipal Board Vs Jammu Mal

Rajasthan High Court · (1979) WLN 134

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High Courts08 May 1979Dismissed

Dhanraj Vs Mst. Kishni Devi

Rajasthan High Court · (1979) WLN 191

Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 200, 482

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High Courts07 May 1979

Panney Singh and Others Vs The State of Rajasthan

Rajasthan High Court · (1979) WLN 377

Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 467, 468, 469, 470, 471Limitation Act, 1963 — Section 5

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High Courts07 May 1979

Panney Singh and Others Vs State of Rajasthan

Rajasthan High Court · (1980) CriLJ 339

Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 467, 468, 469, 470, 471Limitation Act, 1963 — Section 5

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