High Courts10 Aug 1979Dismissed
Madanlal Purohit Vs The State of Rajasthan and Another
Rajasthan High Court · (1979) WLN 288
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments, 1979
276 judgments · page 6 of 14
High Courts09 Aug 1979Dismissed
The State of Rajasthan and Another Vs Maharaja Rao Bhim Singh and Another
Rajasthan High Court · AIR 1980 Raj 27
Land Acquisition Act, 1894 — Section 23, 34Rajasthan Land Acquisition Act, 1953 — Section 11, 18, 34
High Courts07 Aug 1979Dismissed
Jagan Singh Vs State Transport Appellate Tribunal, Rajasthan and Another
Rajasthan High Court · AIR 1980 Raj 1
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 57, 57(3), 57(4), 57(5), 64
High Courts06 Aug 1979
Chandanmal Vs Rawatmal
Rajasthan High Court · AIR 1980 Raj 139 : (1979) WLN 530
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, Order 41 Rule 27(1), 100, 101, 107
High Courts06 Aug 1979Allowed
Commercial Taxes Officer Vs Sita Ram Satishchandra and Co.
Rajasthan High Court · (1979) WLN 771
Rajasthan Sales Tax Act, 1954 — Section 12A, 15(2)
High Courts06 Aug 1979Allowed
Chandan Mal Vs Rawat Mal
Rajasthan High Court · (1979) WLN 530
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1)(aa)
High Courts06 Aug 1979
Commissioner of Income Tax Vs Jaipur Udyog Ltd.
Rajasthan High Court · (1979) 120 ITR 929 : (1979) WLN 777
Income Tax Act, 1961 — Section 254(1), 256
High Courts03 Aug 1979Partly Allowed
Darshan Singh Vs Mst. Daso
Rajasthan High Court · AIR 1980 Raj 102 : (1979) RLW 546 : (1979) WLN 412
Divorce Act, 1869 — Section 55Hindu Marriage Act, 1955 — Section 10, 11, 12, 13, 25
High Courts02 Aug 1979Allowed
Hukam Singh and Another Vs Shankar and Others
Rajasthan High Court · (1979) RLW 533 : (1979) WLN 495
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts02 Aug 1979
Hari Ram Vs Ratanlal
Rajasthan High Court · AIR 1980 Raj 82 : (1979) RLW 589
Rajasthan High Court of Judicature Rules, 1952 — Rule 159
High Courts31 Jul 1979Allowed
Commissioner of Income Tax Vs Dr. A.K. Sharma
Rajasthan High Court · (1979) 2 TAXMAN 466
Income Tax Act, 1961 — Section 143, 144, 147, 147(a), 256(1)
High Courts31 Jul 1979
Commissioner of Income Tax Vs A.K. Sharma
Rajasthan High Court · (1979) 12 CTR 84 : (1983) 141 ITR 23
Income Tax Act, 1961 — Section 256, 271(1)
High Courts31 Jul 1979
Durga Shanker Vs The State of Rajasthan
Rajasthan High Court · (1979) WLN 230
Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 324
High Courts30 Jul 1979
Commissioner of Income Tax Vs Associated Stone Industries (Kota) Ltd.
Rajasthan High Court · (1980) 4 TAXMAN 532
Income Tax Act, 1922 — Section 10(2)(xv), 18, 22, 22(2), 23Income Tax Act, 1961 — Section 139, 215, 246
High Courts30 Jul 1979
Commissioner of Income Tax Vs Associated Stone Industries (Kotah) Ltd.
Rajasthan High Court · (1979) 12 CTR 67 : (1981) 130 ITR 868
Income Tax Act, 1922 — Section 10(2), 18A, 18A(6), 18A(8), 30
High Courts30 Jul 1979Dismissed
Damodar Vs Urmila
Rajasthan High Court · AIR 1980 Raj 57
Hindu Marriage Act, 1955 — Section 10, 11, 12, 13, 19
High Courts30 Jul 1979
Smt. Amar Kumari Vs Commissioner of Income Tax
Rajasthan High Court · (1979) 120 ITR 747
Income Tax Act, 1961 — Section 256, 256(1), 256(2), 52(2), 55A
High Courts27 Jul 1979
Gidumal Vs Ramlal
Rajasthan High Court · (1979) WLN 418
Criminal Procedure Code, 1973 (CrPC) — Section 115
High Courts27 Jul 1979Dismissed
Javrilal Vs Hajarisingh
Rajasthan High Court · AIR 1980 Raj 189 : (1979) RLW 578
General (Civil) Rules, 1952 — Rule 234, 235Limitation Act, 1963 — Section 15(2), 5
High Courts27 Jul 1979Dismissed
Inder Singh Vs S.T.A.T. and Others
Rajasthan High Court · AIR 1980 Raj 131 : (1979) RLW 414
Motor Vehicles Act, 1939 — Section 64A