COURT ARCHIVE

Rajasthan High Court judgments, 1979

276 judgments · page 4 of 14

High Courts27 Sept 1979Dismissed

Kr. Nirmal Chand Soni and Others Vs Thakurji Saligramji Maharaj and Others

Rajasthan High Court · AIR 1980 Raj 22

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7Rajasthan Public Trusts Act, 1959 — Section 18, 29, 29(1)

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High Courts27 Sept 1979Dismissed

Kamani Engineering Corporation Ltd. Vs Ganeshram K. Verma and Another

Rajasthan High Court · (1983) WLN 387

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High Courts26 Sept 1979

Commissioner of Wealth Tax Vs Thakur Laxman Singh

Rajasthan High Court · (1985) 20 TAXMAN 476

Wealth Tax Act, 1957 — Section 27(3)

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High Courts26 Sept 1979

Commissioner of Wealth-tax Vs Thakur Laxman Singh

Rajasthan High Court · (1979) 13 CTR 346 : (1984) 150 ITR 421

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High Courts26 Sept 1979Dismissed

Mani Ram and Others Vs State of Rajasthan Ors.

Rajasthan High Court · (1979) WLN 313

Constitution of India, 1950 — Article 226

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High Courts24 Sept 1979Allowed

Firm Babu Ram Ram Lal, Sangariya Mandi Vs New India Assurance Co. Ltd., New Delhi and Others

Rajasthan High Court · AIR 1980 Raj 126 : (1980) RLW 20 : (1979) WLN 630

Civil Procedure Code, 1908 (CPC) — Section 20, 9

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High Courts24 Sept 1979Allowed

Hazari Mal Vs Mutha Kan Ram and Others

Rajasthan High Court · (1980) RLW 18 : (1979) WLN 632

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High Courts21 Sept 1979Dismissed

Hamir Singh Vs Bhawani Shankar

Rajasthan High Court · AIR 1980 Raj 134

Civil Procedure Code, 1908 (CPC) — Section 11, 37, 38, 39Rajasthan Court of Wards Act, 1951 — Section 17, 18, 19

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High Courts18 Sept 1979

Commissioner of Gift Tax Vs H.H. Shri Sawai Maharaj Deo Sir Tej Singhji Bahadur of Alwar

Rajasthan High Court · (1980) 124 ITR 697

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High Courts17 Sept 1979Dismissed

Qurban and Another Vs State of Rajasthan and Another

Rajasthan High Court · (1979) WLN 730

Constitution of India, 1950 — Article 226, 227

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High Courts17 Sept 1979Dismissed

Ramchand Vs Laxmikumar

Rajasthan High Court · AIR 1980 Raj 128

Civil Procedure Code, 1908 (CPC) — Section 115(1)

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High Courts15 Sept 1979

Bharat Vs State of Rajasthan

Rajasthan High Court · (1981) CriLJ 1474 : (1980) RLW 112

Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 300, 302, 304

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High Courts13 Sept 1979Dismissed

Ganeshmal Vs State of Rajasthan and Others

Rajasthan High Court · (1979) WLN 689

Constitution of India, 1950 — Article 226

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High Courts13 Sept 1979

Commissioner of Wealth-tax Vs Man Industrial Corporation Ltd.

Rajasthan High Court · (1980) 123 ITR 298

Wealth Tax Act, 1957 — Section 7(2)

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High Courts13 Sept 1979Dismissed

Gendmal Vs State Transport Appellate Tribunal and Others

Rajasthan High Court · AIR 1980 Raj 107 : (1979) WLN 695

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 48, 64A

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High Courts12 Sept 1979Dismissed

New India Assurance Co. Ltd. Vs Sushila Devi Sharma and Others

Rajasthan High Court · (1980) RLW 38

Motor Vehicles Act, 1939 — Section 110D, 96, 96(2)

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High Courts12 Sept 1979

Commissioner of Income Tax Vs S. Zoraster and Co.

Rajasthan High Court · (1982) 133 ITR 559

Income Tax Act, 1922 — Section 10(2)

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High Courts11 Sept 1979

INDRA and CO. Vs COMMISSIONER OF Income Tax, JAIPUR.

Rajasthan High Court · (1982) 13 CTR 353 : (1982) 134 ITR 466

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 256, 64, 66

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High Courts11 Sept 1979

Indra and Co. Vs Commissioner of Income Tax

Rajasthan High Court · (1979) 12 CTR 97 : (1979) 12 WLN 674

Income Tax Act, 1922 — Section 22(2), 5(6), 64, 64(1), 64(2)

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High Courts08 Sept 1979Allowed

Krishna Kumar Bansal and Another Vs Union of India (UOI) and Others

Rajasthan High Court · (1979) WLN 303

Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 30

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