High Courts21 Nov 1979Dismissed
Commercial Taxes Officer Vs Badri Narain Sita Ram and Another
Rajasthan High Court · (1980) 45 STC 433
Rajasthan Sales Tax Act, 1954 — Section 15(3A)
COURT ARCHIVE
Rajasthan High Court judgments, 1979
276 judgments · page 2 of 14
High Courts21 Nov 1979Dismissed
Dr. L.S. Dashora Vs The University of Rajasthan
Rajasthan High Court · (1979) WLN 493
High Courts19 Nov 1979Dismissed
Velraj Vs State of Rajasthan and Others
Rajasthan High Court · (1980) RLW 138 : (1979) WLN 700
High Courts16 Nov 1979
Ahmed and Others Vs State of Rajasthan
Rajasthan High Court · (1979) WLN 393
Criminal Procedure Code, 1973 (CrPC) — Section 309, 344
High Courts15 Nov 1979Dismissed
Nath Raj Vs State Bank of Bikaner and Jaipur
Rajasthan High Court · (1979) WLN 498
Civil Procedure Code, 1908 (CPC) — Section 15
High Courts14 Nov 1979Dismissed
Vijay Mehta Vs State of Rajasthan
Rajasthan High Court · AIR 1980 Raj 207 : (1980) WLN 288
Commissions of Inquiry Act, 1952 — Section 3Constitution of India, 1950 — Article 226, 51A
High Courts13 Nov 1979Dismissed
Ahmed Vs The State of Rajasthan
Rajasthan High Court · (1979) WLN 388
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 395, 397, 458
High Courts13 Nov 1979
Ramchand Vs The State
Rajasthan High Court · (1981) CriLJ 1063
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 13, 16, 2, 20, 7
High Courts12 Nov 1979
Shiv Narain Dhabhai Vs Commissioner of Wealth-tax and Another
Rajasthan High Court · (1980) 15 CTR 14 : (1980) 121 ITR 224 : (1980) RLW 255
Wealth Tax Act, 1957 — Section 18B
High Courts09 Nov 1979Allowed
Commissioner of Income Tax Vs Golcha Properties (P.) Ltd. (In Liquidation)
Rajasthan High Court · (1980) 3 TAXMAN 240
Income Tax Act, 1922 — Section 66(1), 66(2)Income Tax Act, 1961 — Section 256, 256(1), 256(2), 271(1)(c)
High Courts09 Nov 1979Allowed
Dr. Gannath and Others Vs Chiman Lal
Rajasthan High Court · (1980) RLW 239 : (1979) WLN 686
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts08 Nov 1979
M/s. Brook Bond India Ltd. Vs State of Rajasthan and Another
Rajasthan High Court · (1979) WLN 361
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 1, 6, 7
High Courts07 Nov 1979
Surjaram and Others Vs The State of Rajasthan
Rajasthan High Court · (1979) WLN 445
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts02 Nov 1979Allowed
Virendra Bandhu Vs State of Rajasthan
Rajasthan High Court · AIR 1980 Raj 241 : (1980) RLW 139
Constitution of India, 1950 — Article 19(1)Criminal Procedure Code, 1973 (CrPC) — Section 95, 95A, 96, 99APenal Code, 1860 (IPC) — Section 124A, 153A, 153B, 292, 295A
High Courts02 Nov 1979Dismissed
Shyam Sunder Vs The State of Rajasthan
Rajasthan High Court · (1979) WLN 427
Criminal Procedure Code, 1973 (CrPC) — Section 226Penal Code, 1860 (IPC) — Section 4, 406, 409
High Courts29 Oct 1979Allowed
Delhi Cloth and General Mills Co. Ltd. Vs The State of Rajasthan and Others
Rajasthan High Court · (1980) 45 STC 128
Constitution of India, 1950 — Article 226
High Courts24 Oct 1979Dismissed
Jai Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1980) RLW 227 : (1980) 46 STC 56
Constitution of India, 1950 — Article 200, 226
High Courts24 Oct 1979
Commissioner of Income Tax Vs Jaipur Electro P. Ltd.
Rajasthan High Court · (1990) 183 ITR 476
Income Tax Act, 1961 — Section 221
High Courts24 Oct 1979Dismissed
Sohanlal Vs Smt. Chav and Others
Rajasthan High Court · (1979) WLN 369
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4), 13(5), 13(6), 13A
High Courts19 Oct 1979Partly Allowed
Sugan Chand Vs Dina Nath and Others
Rajasthan High Court · AIR 1980 Raj 121 : (1980) RLW 243 : (1979) WLN 703
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Transfer of Property Act, 1882 — Section 66