High Courts07 Sept 1979Dismissed
Sultan Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (1980) RLW 21 : (1979) WLN 377
Constitution of India, 1950 — Article 14, 16, 19, 309, 31States Reorganisation Act, 1956 — Section 115
COURT ARCHIVE
Rajasthan High Court judgments, 1979
276 judgments · page 5 of 14
High Courts07 Sept 1979Dismissed
Shimbhuram Vs Lakharam
Rajasthan High Court · AIR 1980 Raj 184
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 1(3), Order 16 Rule 1A
High Courts07 Sept 1979
Hiralal Vs Commissioner of Income Tax
Rajasthan High Court · (1980) 121 ITR 89
Income Tax Act, 1961 — Section 147
High Courts06 Sept 1979
Commissioner of Income Tax Vs Sohan Lal Brij Lal
Rajasthan High Court · (1979) 120 ITR 901
Income Tax Act, 1961 — Section 271(1), 274(2)
High Courts05 Sept 1979
JAINARAIN JEEVRAJ Vs COMMISSIONER OF Income Tax, RAJASTHAN II, JAIPUR (NO. 2).
Rajasthan High Court · (1980) 13 CTR 342 : (1980) 121 ITR 358
Income Tax Act, 1961 — Section 154, 254, 256, 35
High Courts05 Sept 1979
Jainarain Jeevraj Vs Commissioner of Income Tax (No. 2)
Rajasthan High Court · (1979) 13 CTR 342 : (1980) 121 ITR 359 : (1979) 12 WLN 625
Income Tax Act, 1961 — Section 254, 254(2), 256(2)
High Courts05 Sept 1979
Om Prakash Dhanak Vs The State
Rajasthan High Court · (1979) WLN 270
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 114, 302, 304, 307, 34
High Courts05 Sept 1979Allowed
The State Vs Suraj
Rajasthan High Court · (1979) WLN 580
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 305, 306, 327
High Courts04 Sept 1979Dismissed
Vaja Vs State of Rajasthan
Rajasthan High Court · (1979) WLN 291
Penal Code, 1860 (IPC) — Section 302, 307, 324
High Courts04 Sept 1979Dismissed
Mangilal Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1980 Raj 78 : (1979) RLW 585
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 12
High Courts31 Aug 1979Dismissed
Ugam Raj Bhandari Vs The State of Rajasthan and Another
Rajasthan High Court · (1979) WLN 737
Constitution of India, 1950 — Article 212, 226, 235, 309, 311Criminal Procedure Code, 1973 (CrPC) — Section 435
High Courts30 Aug 1979
Commissioner of Income Tax Vs Maharaja Shree Umaid Mills Ltd.
Rajasthan High Court · (1980) 121 ITR 110
Income Tax Act, 1922 — Section 34(1)
High Courts29 Aug 1979Allowed
Jai Bharat Wine Contractor Vs The State of Rajasthan
Rajasthan High Court · (1979) WLN 282
Rajasthan Excise Rules, 1956 — Rule 67 J
High Courts29 Aug 1979Dismissed
Shivratan G. Mohatta Vs The State of Rajasthan
Rajasthan High Court · (1980) 45 STC 354
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 142, 147, 148, 149
High Courts24 Aug 1979
Kana Vs The State
Rajasthan High Court · (1980) CriLJ 344 : (1979) RLW 538
Criminal Procedure Code, 1973 (CrPC) — Section 167, 173, 209, 309, 439Penal Code, 1860 (IPC) — Section 302
High Courts23 Aug 1979Dismissed
Jethmal and Another Vs Ramvilas and Babulal
Rajasthan High Court · (1979) WLN 670
Criminal Procedure Code, 1973 (CrPC) — Section 125, 230
High Courts23 Aug 1979Dismissed
Manphool and Another Vs The State of Rajasthan
Rajasthan High Court · (1979) WLN 364
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts22 Aug 1979Dismissed
Laxman Vs Champalal and Others
Rajasthan High Court · (1979) WLN 264
Criminal Procedure Code, 1973 (CrPC) — Section 225, 227, 313, 378, 417Penal Code, 1860 (IPC) — Section 109, 147, 342, 366, 379
High Courts21 Aug 1979
Lakhpat Singh and Others Vs The State
Rajasthan High Court · (1980) CriLJ 776
Criminal Procedure Code, 1973 (CrPC) — Section 11, 173, 177, 178, 179
High Courts17 Aug 1979Allowed
Sayeed Khan Vs State of Rajasthan
Rajasthan High Court · (1979) WLN 466
Constitution of India, 1950 — Article 132, 14, 19, 196, 226Official Secrets Act, 1923 — Section 5Prisons Act, 1894 — Section 15, 28, 42, 45, 54