High Courts29 Jan 1986Allowed
Kanhaiya Lal Kanther Vs State of Rajasthan and Others
Rajasthan High Court · (1986) WLN 327
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16(10)
COURT ARCHIVE
Rajasthan High Court judgments, 1986
710 judgments · page 33 of 36
High Courts28 Jan 1986Dismissed
Navratan Jain Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 671
Drugs and Cosmetics Act, 1940 — Section 18, 27
High Courts28 Jan 1986Dismissed
Pushpa Devi Vs State of Rajasthan
Rajasthan High Court · (1986) 1 WLN 543
Penal Code, 1860 (IPC) — Section 409, 466
High Courts28 Jan 1986Allowed
Nagpal Singh Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 424 : (1986) 1 WLN 196
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 299Penal Code, 1860 (IPC) — Section 201, 302
High Courts28 Jan 1986
Bakhtawar Khan Vs Noor Mohamad
Rajasthan High Court · AIR 1986 Raj 167 : (1986) 1 WLN 138
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1, 115
High Courts28 Jan 1986Dismissed
Gopal Ram Bhabhda Vs State of Rajasthan
Rajasthan High Court · (1986) 2 WLN 480
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 397, 401, 73Penal Code, 1860 (IPC) — Section 211, 302, 34
High Courts27 Jan 1986Allowed
Ananullah Khan Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 214 : (1986) 1 WLN 769
Criminal Procedure Code, 1973 (CrPC) — Section 452, 454Penal Code, 1860 (IPC) — Section 147, 148, 149, 307
High Courts24 Jan 1986
Sharwan Kumar Bagla Vs State of Rajasthan and Others
Rajasthan High Court · (1986) WLN 275
High Courts24 Jan 1986Dismissed
State of Rajasthan Vs Shanker Lal
Rajasthan High Court · (1986) WLN 698
Essential Commodities Act, 1955 — Section 10C, 2, 3, 7
High Courts24 Jan 1986Dismissed
Subh Machinery Corporation Private Limited Vs Pesticides India
Rajasthan High Court · (1986) RLW 327 : (1986) 1 WLN 427
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3
High Courts24 Jan 1986
Rakesh Vs State of Rajasthan
Rajasthan High Court · (1987) CriLJ 1342 : (1986) RLW 298 : (1986) RLW 298 : (1986) 1 WLN 715
Criminal Procedure Code, 1973 (CrPC) — Section 201, 322, 346Prevention of Food Adulteration Act, 1954 — Section 16, 16A, 20, 3, 7
High Courts24 Jan 1986Dismissed
State of Rajasthan Vs Kishan Lal
Rajasthan High Court · (1986) WLN 71
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 353
High Courts23 Jan 1986
Pratap Chitrapat Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 60 CTR 83 : (1987) 153 ITR 556
Income Tax Act, 1961 — Section 187, 256, 260, 42
High Courts23 Jan 1986Allowed
Ram Lal Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 274 : (1987) 2 WLN 412
Arms Act, 1959 — Section 25, 35Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 307, 452
High Courts22 Jan 1986
Panna and Others Vs State of Rajasthan
Rajasthan High Court · (1987) CriLJ 997 : (1986) RLW 527 : (1987) 1 WLN 166 : (1987) WLN 166 : (1986) 2 WLN 238
Penal Code, 1860 (IPC) — Section 149, 343, 366, 368
High Courts22 Jan 1986
Chhota Singh Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 276 : (1986) 2 WLN 20
Penal Code, 1860 (IPC) — Section 103, 104, 307, 326, 97
High Courts22 Jan 1986
Kamal alias Kamlesh and Another Vs State of Rajasthan
Rajasthan High Court · (1986) 2 WLN 800
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts22 Jan 1986
Commissioner of Wealth-tax Vs Smt. Vidyawati Devi Rathi, Smt. Premila Devi, Smt. Janak Kumari Rathi, Smt. Krishna Kumari Rathi, Smt. Saroj Devi Dugar, Smt. Ichraj Devi Dugar and Smt. Dhanni Devi Dugar
Rajasthan High Court · (1986) 57 CTR 107 : (1986) 160 ITR 887
Wealth Tax Act, 1957 — Section 5(1)
High Courts22 Jan 1986
COMMISSIONER OF WEALTH-TAX Vs 1. SMT. VIDYAWATI DEVI RATHI 2. SMT. PREMILA DEVI 3. SMT. JANAK KUMARI RATHI 4. SMT. KRISHNA KUMARI RATHI 5. SMT. SAROJ DEVI DUGAR 6. SMT. ICHRAJ DEVI DUGAR 7. SMT. DHANNI DEVI DUGAR.
Rajasthan High Court · (1986) 57 CTR 107 : (1986) 160 ITR 887
Wealth Tax Act, 1957 — Section 27(1), 5(1)(viii)
High Courts22 Jan 1986
State of Rajasthan Vs Lalsingh
Rajasthan High Court · (1987) CriLJ 269 : (1986) RLW 205 : (1986) 1 WLN 424
Criminal Procedure Code, 1973 (CrPC) — Section 441, 482