High Courts18 Feb 1986Dismissed
Jor Singh Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 426 : (1986) 2 WLN 245
Penal Code, 1860 (IPC) — Section 436
COURT ARCHIVE
Rajasthan High Court judgments, 1986
710 judgments · page 31 of 36
High Courts18 Feb 1986
Commissioner of Income Tax Vs Meg Raj Sohan Lal
Rajasthan High Court · (1987) 165 ITR 411
Income Tax Act, 1961 — Section 37(2B)
High Courts18 Feb 1986
Commissioner of Income Tax Vs Motilal Chunnilal Bhanwarilal
Rajasthan High Court · (1989) 178 ITR 390
High Courts17 Feb 1986Allowed
Kalyan Mal Bhandari Vs Rajasthan State Road Transport Corporation and Another
Rajasthan High Court · (1986) WLN 78
Payment of Wages Act, 1936 — Section 14, 5
High Courts17 Feb 1986Allowed
Mahant Ram Swaroop Vs State of Rajasthan and Others
Rajasthan High Court · (1986) 1 WLN 739
Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 23Rajasthan Public Trusts Act, 1959 — Section 24, 7
High Courts14 Feb 1986Allowed
Ratan Lal Vs Roshan Lal and Others
Rajasthan High Court · (1986) 1 WLN 142
Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 31
High Courts14 Feb 1986Allowed
Ali Mohammed and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1986) WLN 633
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
High Courts13 Feb 1986Dismissed
Devi Singh Vs Ravi Shankar
Rajasthan High Court · (1986) RLW 202 : (1986) 1 WLN 421
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4)
High Courts13 Feb 1986Allowed
Sheopat Ram Vs State of Rajasthan and Another
Rajasthan High Court · (1986) WLN 732
Penal Code, 1860 (IPC) — Section 147, 379, 447
High Courts12 Feb 1986Dismissed
Dinesh Chand Vs Smt. Maya Devi
Rajasthan High Court · (1986) 2 WLN 514
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 24Penal Code, 1860 (IPC) — Section 494
High Courts12 Feb 1986
Ramavtar and Others Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 600
Criminal Procedure Code, 1973 (CrPC) — Section 354, 360, 361Probation of Offenders Act, 1958 — Section 5
High Courts12 Feb 1986Dismissed
Ganga Bux and Others Vs State of Rajasthan
Rajasthan High Court · (1986) 2 WLN 326
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 114, 417, 419, 420, 423
High Courts11 Feb 1986Dismissed
Mahavir Insulations Private Limited Vs State of Rajasthan and Others
Rajasthan High Court · (1986) WLN 305
High Courts11 Feb 1986Allowed
Laxman Singh Vs State of Rajasthan
Rajasthan High Court · (1986) 1 WLN 474
Evidence Act, 1872 — Section 34, 45, 47, 67, 73Penal Code, 1860 (IPC) — Section 408
High Courts11 Feb 1986
New India Assurance Company Limited Vs Ratan Raj and Others
Rajasthan High Court · (1987) 1 ACC 468 : (1986) ACJ 846
Limitation Act, 1963 — Section 5
High Courts11 Feb 1986Allowed
State of Rajasthan Vs Jodhpur Region P.W.D. (B and R) Mazdoor Sangh and Another
Rajasthan High Court · (1995) 3 LLJ 596
Industrial Disputes Act, 1947 — Section 25F
High Courts11 Feb 1986Dismissed
New India Assurance Co. Ltd. Vs Ratan Raj
Rajasthan High Court · (1986) RLW 121 : (1986) 1 WLN 659
Limitation Act, 1963 — Section 5
High Courts11 Feb 1986Dismissed
Union of India (UOI) and Others Vs Jaswant Raj Singhvi
Rajasthan High Court · (1986) WLN 310
Constitution of India, 1950 — Article 14
High Courts10 Feb 1986
Commissioner of Income Tax Vs Rooplal Danchand
Rajasthan High Court · (1986) 57 CTR 79 : (1986) 162 ITR 742 : (1986) 2 WLN 756
Income Tax Act, 1961 — Section 185Rajasthan Excise Rules, 1956 — Rule 72B
High Courts10 Feb 1986Dismissed
Firm Kripa Ram Geneshi Lal Vs Vijai Kumar Goyal
Rajasthan High Court · (1986) RLW 333 : (1986) 1 WLN 450
Rajasthan High Court Ordinance, 1949 — Section 18