COURT ARCHIVE

Rajasthan High Court judgments, 1986

710 judgments · page 36 of 36

High Courts06 Jan 1986

P.R. Neelkantham and Others etc. Vs State of Rajasthan and Others

Rajasthan High Court · (1986) CriLJ 1811 : (1986) 1 RCR(Criminal) 449 : (1986) RLW 70 : (1986) 1 WLN 11

Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 14A, 16, 17, 20, 20A

Read judgment

High Courts06 Jan 1986

Sita Ram Vs State of Rajasthan

Rajasthan High Court · (1986) 1 WLN 531

Penal Code, 1860 (IPC) — Section 380

Read judgment

High Courts06 Jan 1986

Shaitan Singh and Others Vs State of Rajasthan

Rajasthan High Court · (1986) WLN 22

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323

Read judgment

High Courts03 Jan 1986

Commissioner of Income Tax Vs Faiz Mohd., Hasim Ali, Taj Mohd., Noor Mohd.

Rajasthan High Court · (1986) 53 CTR 221 : (1986) 160 ITR 396

Income Tax Act, 1961 — Section 144, 185, 185(1), 185(5)

Read judgment

High Courts02 Jan 1986

Commissioner of Income Tax Vs Rajasthan Wool Agencies

Rajasthan High Court · (1986) 54 CTR 392 : (1986) 160 ITR 358

Income Tax Act, 1961 — Section 43, 43(5)

Read judgment

High Courts02 Jan 1986

Vimla Srivastava Vs Smt. Rajnidevi Sharma and Others

Rajasthan High Court · (1988) 64 CompCas 613

Motor Vehicles Act, 1939 — Section 95(2)

Read judgment

High Courts02 Jan 1986

Vimla Srivastava Vs Rajnidevi Sharma and Others

Rajasthan High Court · (1986) 2 ACC 493 : (1986) ACJ 922

Motor Vehicles Act, 1939 — Section 95(2)(b)(ii)(4)

Read judgment

High Courts02 Jan 1986Dismissed

Govind Lal Vs State of Rajasthan

Rajasthan High Court · (1987) 2 WLN 620

Penal Code, 1860 (IPC) — Section 161

Read judgment

High Courts02 Jan 1986

Suraj Mal Vs State of Rajasthan

Rajasthan High Court · (1986) 1 WLN 545

Criminal Procedure Code, 1973 (CrPC) — Section 161, 428Penal Code, 1860 (IPC) — Section 302, 304, 323

Read judgment

High Courts01 Jan 1986

Dilip Singh Patni Vs State of Rajasthan and Others

Rajasthan High Court · (1986) 1 WLN 621

Read judgment