High Courts09 Dec 1986Allowed
Ranu Lal Vs State of Rajasthan and Others
Rajasthan High Court · (1987) WLN 60
COURT ARCHIVE
Rajasthan High Court judgments, 1986
710 judgments · page 2 of 36
High Courts09 Dec 1986Dismissed
Balu Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 53
Prevention of Food Adulteration Act, 1954 — Section 13, 16, 7
High Courts09 Dec 1986Dismissed
Capt. Desh Raj Lamba Vs Union of India (UOI)
Rajasthan High Court · (1986) RLW 664 : (1987) WLN 746
High Courts09 Dec 1986
Poorana Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 46
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 312Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
High Courts09 Dec 1986Dismissed
Santa Singh and Another Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 83
Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts08 Dec 1986Allowed
Asha Iron Traders Vs Ahmed Bhai
Rajasthan High Court · (1987) RLW 124 : (1987) 2 WLN 889
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3)
High Courts08 Dec 1986Dismissed
Kan Singh and Others Vs State Transport Appellate Tribunal and Others
Rajasthan High Court · (1987) 2 WLN 292
Constitution of India, 1950 — Article 14
High Courts06 Dec 1986Dismissed
Harbhajan Singh Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 71
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 Dec 1986Dismissed
Jitendra and Others Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 95
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 324
High Courts05 Dec 1986Dismissed
Birbal Ram Vs Superintending Engineer etc.
Rajasthan High Court · (1987) WLN 1
Rajasthan Irrigation and Drainage Act, 1954 — Section 18
High Courts05 Dec 1986Dismissed
Thawara and Dubbal Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 693 : (1987) RLW 732 : (1987) 2 WLN 912
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 149, 302, 326, 34
High Courts05 Dec 1986
Jeeta Singh Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 662 : (1987) WLN 740
Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 379Railways Act, 1989 — Section 120
High Courts05 Dec 1986
Habu Vs State of Rajasthan
Rajasthan High Court · AIR 1987 Raj 83 : (1987) RLW 69 : (1987) 1 WLN 272
Constitution of India, 1950 — Article 21, 226, 392, 39ACriminal Procedure Code, 1973 (CrPC) — Section 304, 362, 482Rajasthan High Court of Judicature Rules, 1952 — Rule 59
High Courts05 Dec 1986Dismissed
Bhanna Lal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1987) 1 WLN 560
High Courts05 Dec 1986
Mohan Lal Ganesh Mal Vs State of Rajasthan and Another
Rajasthan High Court · (1987) WLN 38
High Courts05 Dec 1986
Rajasthan Machinery Mart Vs Union of India (UOI) and Another
Rajasthan High Court · (1987) WLN 3
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts03 Dec 1986
Ganesh Chandra Saini Vs The State
Rajasthan High Court · (1987) CriLJ 931 : (1986) RLW 735 : (1986) RLW 735
Criminal Procedure Code, 1973 (CrPC) — Section 438Railway Property (Unlawful Possession) Act, 1966 — Section 3, 5, 7, 8
High Courts26 Nov 1986Dismissed
Guman Singh Vs State of Rajasthan and Another
Rajasthan High Court · (1986) WLN 727
Rajasthan Panchayat Act, 1953 — Section 17(4), 70B